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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in The Saurashtra Estate Acquisition Act, 1952

(f)words and expression used, but not defined, in this Act, and defined in the Saurashtra Land Reforms Act, 1951, and the Saurashtra Barkhali Abolition Act, 1951, shall have meanings assigned to them to those Acts,