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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(6) in Shatabdi Anna Kalash Yojana Rules, 2011

(6)Allocation shall be made to the Districts Funds in instalments out of the State Fund in accordance with a criteria decided by the State Executive Committee. However, the next instalment shall be released only when the 75% of the previous instalment has been spent.