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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(e) in Andhra Pradesh General Clauses Act, 1891

(e)Application of law to successors of functionaries and corporations:. - For the purpose of indicating, the relation of a law to the successors of any functionaries, or of corporations having perpetual succession, it shall be sufficient to express its relation to the functionaries or corporations; and