Section 2(1)(iv) in The Bombay Highways Rules, 1958

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Bombay Presidency - Subsection

Section 2(1)(iv) in The Bombay Highways Rules, 1958

(iv)office of each of the Public Works Department sub-divisions incharge, of the highway in respect of which the highway boundaries, the building lines and the control lines are proposed to be fixed,

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Bombay Presidency - Subsection

Section 2(1)(iv) in The Bombay Highways Rules, 1958