Section 136(1)(c) in The Electricity Act, 2003

[Cites 0, Cited by 11] [Section 136(1)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(1)(c) in The Electricity Act, 2003

(c)loads, carries, or moves from one place to another any electric line, material or meter without the consent of its owner, whether or not the act is done for profit or gain,

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Union of India - Subsection

Section 136(1)(c) in The Electricity Act, 2003