Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Rajasthan - Subsection Section 66(a) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (a)When an officer is unable to use the ordinary mode of travelling or has spent time, with due diligence on his part on the journey than is allowed.
