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M/S Shiv Steels vs The State Of Assam on 11 August, 2016

     ITEM NO.37                                REGISTRAR COURT. 1                  SECTION IIIA

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                     No(s).    4440/2014

     SHIV STEELS                                                               Appellant(s)

                                                            VERSUS

     STATE OF ASSAM AND ORS                                                    Respondent(s)
     WITH
     C.A. No. 4441/2014
     Interim Relief and Office Report)

      C.A. No. 4442/2014
     Interim Relief and Office Report)


     Date : 11/08/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                               Mr. Manish Goswami, Adv.
                                               Mr. Rameshwar Prasad Goyal,Adv.


     For Respondent(s)
                                               M/s Corporate Law Group,Adv.
                                               Mr. Navnit Kumar, Adv.
                                               Ms. Deepika Ghatowar, Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

All the respondents are duly represented.

Both the parties have not filed statement of case, despite the expiry of the statutory period.

Registry to process all the matters for being listed before the Hon'ble Court, as per rules.

(PAWAN DEV KOTWAL) Registrar