Delhi High Court - Orders
Prof. Madhu Kishwar vs State Of N.C.T. Of Delhi & Ors on 4 August, 2025
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2250/2008 & CRL.M.A. 8357/2008,
CRL.M.A. 9096/2019, CRL.M.A. 13632/2023,
CRL.M.A. 14139/2024
PROF. MADHU KISHWAR .....Petitioner
Through: Mr. Narayan Krishan,
Adv.
versus
STATE OF N.C.T. OF DELHI & ORS. .....Respondents
Through: Ms. Richa Dhawan, APP
for the State.
Insp. Chander Prakash,
DIU/ South District.
Mr. Ajit Singh & Mr.
Aditya Singh, Advs. for R-
4.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 04.08.2025
1. Learned counsel for the petitioner requests for an adjournment.
2. The request is not opposed.
3. List on 16.10.2025.
AMIT MAHAJAN, J AUGUST 4, 2025 "SK"
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