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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(6) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(6)The constitution of the committee constituted under sub-section (1) shall be notified in the Gazette by the Managing Director with the prior approval of the State Government.