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[Cites 0, Cited by 0] [Section 74(5)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(5)(b) in Kerala Factories Rules, 1957

(b)To further protect the pressure vessels in the event of failure of the reducing value or device, at least one safety valve having a capacity sufficient to release all the steam, vapour or gas without under pressure rise as determined by the pressure at the source supply and the size of the pipe connecting the source of supply, shall be fitted on the low pressure side of the reducing valve.