Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 136 in The C.G. Land Revenue Code, 1959 136. Power to exempt from operation of this Chapter. - The State Government may, by notification, declare that any of or all of the provisions of this Chapter shall not apply in any village or class of villages.Chapter-XI Realisation of Land Revenue
