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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(3)(b) in The Goa Command Area Development Act, 1997

(b)water use management for optimum use of water, including irrigation by turns, volumetric measurement of water and other enabling measures to avoid waste water logging, salinity, alkalinity and the like;