Calcutta High Court
Allied Resins & Chemicals Ltd vs Deputy Secretary Govt. Of W.B on 13 January, 2021
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-11
IA NO. GA 3 of 2006
(Old No: GA 2651 of 2006)
with
In WPO 1628 of 2004
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ALLIED RESINS & CHEMICALS LTD.
Vs
DEPUTY SECRETARY GOVT. OF W.B. , DEPT. OF EXCISE & ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 13th January, 2021.
The Court : It appears that the writ petition has been disposed on 16th March, 2010. The connected interlocutory application being GA 3 of 2006 (Old No: GA 2651 of 2006) is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.
The Department is directed to ensure that the records are corrected.
(RAVI KRISHAN KAPUR, J.) SK.