Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Escheats and Bona Vacantia Rules, 1975

5. Authority to auction.

- The authority to auction the leasehold of the immovable property under subsection (2) Section 10 of the Act shall be the Tahsildar under whose jurisdiction the immovable property is situated.