Section 197(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
(2)The form of the oath or affirmation shall be as follows:-"I, A.B. do swear in the name of God solemnly affirm that the evidence which I shall give in this case shall be true, that I will conceal nothing, and that no part of my evidence shall be false."
