Madhya Pradesh High Court
Rajesh Babu Soni & Ors vs The State Of M.P.Th.Prn.Sec. P.W.D. on 25 February, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 WPS-2034-2005 The High Court Of Madhya Pradesh WPS-2034-2005 (RAJESH BABU SONI & ORS Vs THE STATE OF M.P.TH.PRN.SEC. P.W.D.) WPS/04874/2005, WP/01838/2006, WP/01840/2006, WP/04499/2010, WP/18536/2013, WP/11801/2014 1 Jabalpur, Dated : 25-02-2020 Parties through their counsel. In the light of order passed by this Court on 27.11.2012, learned counsel pray for a date to be fixed for final arguments.
Let the bunch of writ petition call out for final hearing in the month of July, 2020.
(ROHIT ARYA) JUDGE Digitally signed by Vibha Pachori Date: 26/02/2020 23:04:23