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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(1)(a) in The Customs Act, 1962

(a)any article in the baggage of a passenger or a member of the crew in respect of which the said officer is satisfied that it has been in his use for such minimum period as may be specified in the rules;