Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(7A) in Maharashtra Police Act

(7A)“Municipal Commissioner”, in relation to the Municipal Corporation of the City of Nagpur, means the Chief Executive Officer by whatever name Called;