Calcutta High Court (Appellete Side)
Pg (Dilip Chakraborty vs Union Bank Of India & Ors.) on 11 March, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1 82 11.03.2016
W.P.2608(W) of 2016 CL Pg (Dilip Chakraborty vs. Union Bank of India & Ors.) Mr. Subir Kr. Bhattacharya......for the petitioner Mr. V. Raja Rao Ms. Aparajita Rao.............for the Union Bank of India Mr. R.C. Prusti Mr. Sanjib Das.................for the Corporation Bank To enable Mr. Prusti, learned advocate appearing for Corporation Bank, Rash Behari Avenue Branch to obtain instruction as to whether the format prescribed in annexure-II of Reserve Bank of India circular being DBOD No. Dir. BC. 16/13.03.00/2014-15 dated July 01, 2014 was obtained at the time of transfer of an account from Union Bank of India, Rash Behari Avenue Branch to Corporation Bank, Rash Behari Avenue Branch, hearing of this writ petition stands adjourned.
If indeed such format was obtained, the same shall be produced before this Bench on Thursday next (17.03.2016), when this writ petition shall be listed under the heading 'To Be Mentioned'.
(DIPANKAR DATTA,J.) 2