Supreme Court - Daily Orders
Manoj Singh vs Chintel India Pvt. Ltd. on 21 November, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.8 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 273/2022
MANOJ SINGH & ORS. Petitioner(s)
VERSUS
CHINTEL INDIA PVT. LTD. & ORS. Respondent(s)
( IA No. 103683/2022 - CLARIFICATION/DIRECTION
IA No. 56644/2022 - EXEMPTION FROM FILING O.T.)
Date : 21-11-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Prashant Bhushan, AOR
Ms. Rashmi Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
List the matter on 06.01.2023.
(INDU MARWAH) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Indu Marwah Date: 2022.11.22 14:27:16 IST Reason: