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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(ii) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(ii)the inter se seniority of persons appointed to the Service by promotion shall be the same as it was in the substantive post held by them at the time of promotion.