Gujarat High Court
Suresh Nathalal Rathod vs Union Of India & 5 on 6 May, 2016
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, B.N. Karia
C/SCA/7630/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7630 of 2016
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SURESH NATHALAL RATHOD....Petitioner
Versus
UNION OF INDIA & 5....Respondents
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Appearance:
MR AJ YAGNIK, ADVOCATE for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 06/05/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice for final disposal, returnable on 28.06.2016.
Status quo, qua the departmental proceeding be maintained till final disposal of the matter.
Direct service permitted.
(S.R.BRAHMBHATT, J.) (B.N. KARIA, J.) Pankaj Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat May 07 07:23:21 IST 2016