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Union of India - Section

Section 19A in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

19A.

The Institute Shall have the following academic units, namely:-
(a)Division;
(b)School;
(c)Centre;
(d)Department.]
19. Academic staff.- The academic staff of the Institute shall be Director, Professor, Associate Professor, Assistant Professor in all the centres and departments, Research Officer and such other academic posts as may be decided by the Executive Council, with the prior approval of the Central Government from time to time.