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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(c) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(c)shall indemnity in respect of all claims made during the period of the insurance regardless of the time at which the event giving rise to the claim may have occurred: