Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 213(2)] [Section 213] [Entire Act] Union of India - Subsection Section 213(2)(a) in The Merchant Shipping (Shipping Office Forms) Rules, 1963 (a)if it is an entry of injury or death, shall be signed by the medical officer on board, if any, and