Section 6(1)(m) in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(m) in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012

(m)the preventive measures for the safety of property of an Industrial Area and the common infrastructure and the measures to save it from encroachment; and

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State of Punjab - Subsection

Section 6(1)(m) in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012