Section 164(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 164(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)it affects or is likely to affect prejudicially the stability or safety of the building or the condition of the building in respect of drainage, ventilation, sanitation or hygiene; or

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State of Uttar Pradesh - Subsection

Section 164(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961