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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(1)(d) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(d)[ he has completed the age of 21 years ] [Substituted by Notification No. D-5-86-97-XIV-3, dated 6-3-1999.]