Section 9(1)(c) in The Delimitation Act, 2002

[Cites 0, Cited by 11] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(c) in The Delimitation Act, 2002

(c)constituencies in which seats are reserved for the Scheduled Castes shall be distributed in different parts of the State and located, as far as practicable, in those areas where the proportion of their population to the total is comparatively large; and

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Union of India - Subsection

Section 9(1)(c) in The Delimitation Act, 2002