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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Himachal Pradesh - Subsection

Section 134(2)(b) in The Himachal Pradesh Panchayati Raj Act, 1994

(b)lay down the duties of and supervise and control officers and officials of, or holding office under the Panchayat Samiti or the Zila Parishad in accordance with the rules made by the Government;