Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Nagaland - Subsection Section 77(b) in Nagaland Municipal Act, 2001 (b)Shall for the purpose of carrying out the provisions of this Act, exercise over its officers all powers of superintendence, direction and control:
