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State of Tamilnadu - Section

Section 25 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

25.

(1)Has the false ceiling been so constructed as to prevent either total or early collapse in the event of fire?
(2)Has catewalk of suitable materials been provided?
(3)Has the panelling of walls with wood and other combustible materials been permitted? If so. have such combustible materials been treated with fire resistant paint?
(4)Would the use of clock rooms (if provided) obstruct the free use of any exit?