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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(3) in The Central Motor Vehicles Rules, 1989

(3)In every motor vehicle [other than agricultural tractors,] [Added by GSR 338(E), dated 26.3.1993 (w.e.f. 26.3.1993).] the brakes operated by one of the means of operation shall act directly upon the wheel and not through the transmission gear.