Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33L(2)] [Section 33L] [Entire Act] State of Jharkhand - Subsection Section 33L(2)(h) in Jharkhand Agricultural Produce Markets Act, 2000 (h)any other matter for which provision is to be or may be made in regulations.]