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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(10)(b) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(b)Detailed description of Committee of Management and certified list of its members and office bearers in which their names, address and profession are entered.