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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(d) in The United Provinces Private Forests Act, 1948

(d)in respect of anything done or purporting to be done in good faith by any servant of the State in the discharge of any duty or the exercise of any power imposed or conferred on him by or under this Act.