Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Canara Bank on 8 September, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.21 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
11300/2014
(Arising out of impugned final judgment and order dated 24/03/2014
in ITA No. 832/2007 passed by the High Court Of Karnataka At
Bangalore)
THE COMMISSIONER OF INCOME
TAX BANAGLORE AND ANR Petitioner(s)
VERSUS
CANARA BANK Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 08/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. P.S. Narasimha, ASG
Mr. Rupesh Kumar, Adv.
Ms. Rekha Pandey, Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) ….. CC NO. 9742/2014.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.09.08 12:00:49 IST Reason: