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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(1) in Faridabad Complex Administration Building Rules, 1989

(1)The area of the bathroom shall not be less than 1.4 square metres with a minimum width of 1.2 metres and that of the water closet shall not be less than 1.1 square metres, the smallest side being minimum 0.90 metres. The minimum area of a dry latrine where no sewerage facilities exist, shall not be less than 1.75 square metres of which the smallest side shall not be less than 1 metre.The above restriction shall not apply in case of plots upto 100 square metres.The minimum height of the bath room and water closet shall not be less than 2.45 metres. For the purpose of permanent ventilation a minimum opening of 0.2 square metre placed close to the ceiling in addition to the doors and widows, opening directly to the outside air and of not less than ¼th of the floor areas shall be provided. In case of dry latrines the area of opening for permanent ventilation shall not be less than 0.3 square metres.