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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(h) in The Orissa Weights and Measures (Enforcement) Act, 1958

(h)"Reference standards" mean the sets of standard weights and measures supplied to the State Government by the Central Government in pursuance of Sub-section (2) of Section 15 of the Standards of Weights and Measures Act, 1956 (89 of 1956);