Section 23(1) in The Gujarat Ayurved University Act, 2021
(1)The Finance Committee shall consist of the following members, namely: -(i)the Vice-Chancellor, who shall be the ex-officio Chairman of the Committee;(ii)one member of the Board of Governors, to be nominated by the Board of Governors;(iii)one Director, by rotation, to be nominated by the Vice-Chancellor; and(iv)One expert in the field of finance, to be nominated by the Board of Governors.
