Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(iv) in The Tamil Nadu Canals and Public Ferries Act, 1890 (iv)prohibit the construction of any contrivance for. fishing or for any other purpose in the canal or any erection therein or on a tow-path or other land appurtenant thereto;
