Allahabad High Court
Manish Prakash Gupta vs Commissioner Of Income Tax, Central ... on 7 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 1133 of 2008 Petitioner :- Manish Prakash Gupta Respondent :- Commissioner Of Income Tax, Central Circle & Others Petitioner Counsel :- R.S. Agarwal Respondent Counsel :- B. Agrawal Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. Counter affidavit filed today may be placed on record. The case be passed over for the day. Order Date :- 7.1.2010 PG