Bombay High Court
Mr.Anil Kumar Sheodan Singh Sherawat vs Mrs.Ritu Anil Kumar Seharavat @ Ritu ... on 5 December, 2019
Author: R.D.Dhanuka
Bench: R.D.Dhanuka
ppn 1 P2-ia-1.19 in fast-29754.19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.29754 OF 2019
Anil Kumar Sheodan Singh Sehrawat .. Applicant
Vs.
Ritu Anil Kumar Sehrawat .. Respondent
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Mr.Siddharth Pimpale i/by Mr.Gaurao Wankhade for the applicant.
None for the respondents.
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CORAM : R.D.DHANUKA, J.
DATE : 5th December 2019 P.C.:
. Matter is mentioned not on board.
2. Issue notice upon the respondents, returnable on 14 th January 2020. Humdust is permitted. In addition to the Court notice, the applicant is permitted to serve the respondents by private notice through Registered A.D./Speed post/Fax/Courier/hand delivery in advance and file affidavit of service before the returnable date.
R.D.DHANUKA, J.
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