Himachal Pradesh High Court
Chander Dutt vs . State Of H.P. & Others on 10 June, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chander Dutt vs. State of H.P. & others .
CWP No. 3634 of 2022 10.6.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Mr. Narender Thakur, Deputy Advocate General, for the respondents.
Perusal of the contents of the petition reveals that the subject matter of the petition is not of extreme urgency.
r List on 14.6.2022.
(Satyen Vaidya) Vacation Judge 10th June, 2022 (kck) ::: Downloaded on - 10/06/2022 20:02:50 :::CIS