Patna High Court - Orders
The State Of Bihar And Anr vs The Tilka Manjhi Bhagalpur University, ... on 26 September, 2022
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1556 of 2018
In
Civil Writ Jurisdiction Case No.17670 of 2017
======================================================
1. The State of Bihar
2. The Principal Secretary, Department of High Education, Govt. of Bihar,
Patna.
3. The Principal Secretary, Department of Finance, Govt. of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Vice Chancellor and Ors
2. The Vice Chancellor, Magadh University, Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya 7.
4. The Finance Officer, Magadh University, Bodh Gaya.
5. Akhilanand Singh, S/o Late Binda Singh, Resident of Village Kobil, P.O.-
Kobil, P.S.- Islampur, District- Nalanda.
6. Kumar Kanhaiya Jee, S/o Shyam Kishore Singh, Resident of house no. 06,
behind Shiv Temple Mahatma Gandhi Nagar, P.O. and P.S. Kankarbagh,
District- Patna.
7. Upendra Kumar Singh, S/o Late Surajdeo Singh, Resident of Lalkothi
Compound, Near Civil Police Line, District- Gaya.
8. Vivek Mohan, S/o Late Anand Mohan Sharma, Resident of Village-
Sherthua, P.O.- Sherthua, District- Jehanabad.
9. Vibha Sinha, W/o Late Shailendra Rai, Resident of Vijay Nagar, Near Water
Tank, P.O. and P.S.- Kankarbagh, District- Patna.
10. Rameshwar Sharma, S/o Late Parma Rai, Resident of Village and P.O.-
Dhanchhuha, P.S.- Chorry, District- Bhojpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 26 of 2019
In
Civil Writ Jurisdiction Case No.8460 of 2018
======================================================
The State Of Bihar Through The Secretary Higher Education Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The B. N. Mandal University Through Its Registrar and Ors having office at
Laloo Nagar, Madhepura.
2. The Vice- Chancellor, B.N. Mandal University having office at Laloo Nagar,
Madhepura.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
2/86
3. The Registrar, B.N. Mandal University having office at Laloo Nagar,
Madhepura.
4. The Principal Parvati Science College Kirti Nagar, Madhepura.
5. Dr. Subhas Kumar Poddar Son of not known to the Petitioner at present
posted as Lecturer in the Department of Commerce, Parvati Science College
Kirti Nagar, Madhepura, District- Madhepura.
6. Dr. Chandra Kishore Shah Son of not known to the petitioner at present
posted as Lecturer in the Department of Commerce, Parvati Science College
Kirti Nagar, Madhepura, District- Madhepura.
7. Vijay Kumar Son of Late Hari Nandan Mandal Resident of Ward No. 2
Vidyapati, Madhepura, P.O. and P.S. Madhepura, District- Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 27 of 2019
In
Civil Writ Jurisdiction Case No.6399 of 2018
======================================================
The State Of Bihar Through The Secretary Higher Education Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar and Ors having office at
Bodh- Gaya, District- Gaya.
2. The Vice- Chancellor, Magadh University having office at Bodh- Gaya,
District- Gaya.
3. The Registrar, Magadh University District- Gaya.
4. The Principal, Sri Guru Govind Singh College Patna City, Patna.
5. Sri Ambuj Kishore Jha S/o not known to the petitioner presently working at
Associate Professor in the AI and AS Department of Sri Guru Govind Singh
College, Patna City, District- Patna.
6. Narendra Kumar Singh S/o Late Tapeshwar Singh Resident of Village- Tira
Parsawan, P.S. Harnaut, District- Nalanda, Bihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 28 of 2019
In
Civil Writ Jurisdiction Case No.17914 of 2017
======================================================
The Bihar State Through The Secretary Higher Education Dept. Govt. of
Bihar, Patna.
... ... Appellant/s
Versus
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
3/86
1. The B. R. Ambedkar Bihar University Through Its Registrar and Ors having
office at Muzaffarpur, Muzaffarpur.
2. The Registrar, B.R. Ambedkar Bihar University Muzaffarpur, District
Muzaffarpur.
3. The Vice- Chancellor, B.R. Ambedkar Bihar University at Muzaffarpur.
4. The Principal, Ram Lakhan Singh Yadav College Bettiah at Bettiah.
5. Ravi Shankar Son of Late Satyamurti Resident of Road No. 4, East Patel
Nagar, P.O. and P.S. Shastri Nagar, District- Patna- 23.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 29 of 2019
In
Civil Writ Jurisdiction Case No.216 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna.
2. The Principal Secretary, Department of Human Resources Development
Government of Bihar, Patna.
3. The Director, Higher Education Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Laloo Nagar,
Madhepura through its Registrar, P.S. and District- Madhepura.
2. The Vice- Chancellor, Bhupendra Narayan Mandal University Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
4. The Principal, K.B. Jha College Katihar.
5. Jitendra Nath Pathak S/o Late Vishwanath Pathak resident of Mohalla- Kali
Bari, Binodpur, Katihar, P.S. Katihar, District Katihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 30 of 2019
In
Civil Writ Jurisdiction Case No.10569 of 2017
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Govt. of Bihar,
Patna.
2. The Principal Secretary, Department of Human Resource Development
Government of Bihar, Patna.
3. The Director, Higher Education Department Government of Bihar, Patna.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
4/86
... ... Appellant/s
Versus
1. The T. M. Bhagalpur University and Ors Bhagalpur through its Registrar.
2. The Vice Chancellor, T.M. Bhagalpur University Bhagalpur.
3. The Registrar, T.M. Bhagalpur University Bhagalpur.
4. The Finance Advisor, T.M. Bhagalpur University Bhagalpur.
5. The Finance Officer, T.M. Bhagalpur University Bhagalpur.
6. Madan Mohan Jha Son of Late Vidya Nand Jha resident of Mohalla-
Sikandarpur, P.O.- Mirjanhat, P.S.- Mojahidpur, District- Bhagalpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 31 of 2019
In
Civil Writ Jurisdiction Case No.944 of 2018
======================================================
1. The State Of Bihar and Anr through Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University and Ors Bodh Gaya through its Registrar.
2. The Vice Chancellor, Magadh University Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University Bodh Gaya at Bodh Gaya.
4. The Finance Officer, Magadh University Bodh Gaya at Bodh Gaya.
5. The Principal, Ram Lakhan Singh Yadav College Aurangabad at
Aurangabad.
6. Mandeo Singh @ Mandeep Kumar S/o not known presently working as a
Lab Boy in the Department of Physics, Ram Lakhan Singh Yadav College,
Aurangabad at Aurangabad.
7. Yogendra Prasad S/o Late Sobhi Prasad presently working as a Lab Boy in
the Department of Physics, Ram Lakhan Singh Yadav College, Aurangabad
at Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 32 of 2019
In
Civil Writ Jurisdiction Case No.7483 of 2018
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
5/86
Higher Education, Government of Bihar, Patna.
2. The Principal Secretary, Department of Finance Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Vice Chancellor and Ors Bodh- Gaya,
Gaya(Bihar).
2. The Registrar, Magadh University Bodh- Gaya, Gaya (Bihar).
3. The Finance Officer, Magadh University Bodh- Gaya, Gaya (Bihar).
4. Bhuneshwar Tiwari Son of Late Raghupati Tiwari Resident of Village- Barki
Nainijor, District- Buxar (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 34 of 2019
In
Civil Writ Jurisdiction Case No.9579 of 2018
======================================================
1. The State Of Bihar and Ors through the Principal Secretary, Department of
Higher Education, Government of Bihar, Vikas Bhawan, New Secretariat,
Patna.
2. The Principal Secretary, Department of Higher Education Government of
Bihar, Vikas Bhawan, New Secretariat, Patna.
3. The Secretary, Department of Education Government of Bihar, Vikas
Bhawan, New Secretariat, Patna.
... ... Appellant/s
Versus
1. The Veer Kunwar Singh University Through Its Registrar and Ors Bihar
2. The Vice- Chancellor, Veer Kunwar Singh University Arrah.
3. The Registrar, Veer Kunwar Singh University Arrah.
4. The Finance Officer, Veer Kunwar Singh University Arrah.
5. The Principal, Shershah College District- Rohtas.
6. Mahendra Singh son of Late Ram Bilash Singh Resident of Village-
Akhtiyarpur, P.O.- Ur. Vishunpur, P.S.- Alipur, District- Gaya.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 35 of 2019
In
Civil Writ Jurisdiction Case No.1027 of 2018
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Government of Bihar, Patna.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
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2. The Principal Secretary, Department of Higher Education Government of
Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University and Ors Bodh Gaya through its Registrar.
2. The Vice Chancellor, Magadh University Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University Bodh Gaya at Bodh Gaya.
4. The Finance Officer, Magadh University Bodh Gaya at Bodh Gaya.
5. The Principal, Ram Lakhan Singh Yadav College Aurangabad, P.S. and
District Aurangabad.
6. Dashrath Chaudhary S/o Late Ram Bilash Chaudhary Presently working as
Peon in Ram Lakhan Singh Yadav College, Aurangabad, P.S. and District-
Aurangabad. Permanent resident of Village- Aanti, P.S.- Koch, District-
Gaya.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 36 of 2019
In
Civil Writ Jurisdiction Case No.7291 of 2018
======================================================
The State Of Bihar through the Secretary, Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar and Ors having Office at
Bodh Gaya, District- Gaya.
2. The Vice- Chancellor, Magadh University having Office at Bodh Gaya,
District- Gaya.
3. The Registrar, Magadh University Bodh- Gaya, District- Gaya.
4. The Principal, Guru Govind Singh College Patna City, District- Patna.
5. Sri Ambuj Kishore Jha S/o not known to the petitioner presently working as
Associate Professor in the AI and AS, Department of Sri Guru Govind Singh
College, Patna City, District- Patna.
6. Upendra Prasad S/o Late Sadhu Ram Yadav Resident of Village- Jail Road
Lazmi Nagar, Gaya, P.O. and P.S.- Gaya, District Gaya.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 37 of 2019
In
Civil Writ Jurisdiction Case No.17768 of 2017
======================================================
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
7/86
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University and Ors Bodh Gaya through its Registrar.
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
4. Ram Ratan Prasad S/o Sri Raghunandan Prasad working as Lab boy in
Department of Zoology, Ram Lakhan Singh Yadav College, Aurangabad,
P.S. and District- Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 38 of 2019
In
Civil Writ Jurisdiction Case No.7870 of 2018
======================================================
The State Of Bihar through the Secretary, Higher Education, Govt. of Bihar,
Patna
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar and Ors having Office at
Bodh Gaya, Distt- Gaya.
2. The Vice-Chancellor, Magadh University having office at Bodh-Gaya,
District- Gaya.
3. The Registrar, Magadh University, Bodh Gaya, District- Gaya.
4. The Principal Guru Govind Singh College, Patna City, District- Patna.
5. Sri Ambuj Kishore Jha S/o not known to the petitioner presently working as
Associate Professor in the AI and AS, Department of Sri Guru Govind Singh
College, Patna City, District- Patna.
6. Satyendra Kumar Sinha S/o Ramniranjan Singh Resident of Mohalla-
Ghandhi Nagar, Masuarhi, P.O. and P.S.- Masaurhi, District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 39 of 2019
In
Civil Writ Jurisdiction Case No.5185 of 2018
======================================================
The State Of Bihar Through The Principal Secretary Education Department,
Bihar, Patna.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
8/86
... ... Appellant/s
Versus
1. B. R. Ambedkar University, Muzaffarpur Throgh Its Registrar and Ors Bihar
2. Vice Chancellor, B.R. Ambedkar University, Muzaffarpur.
3. Registrar, B.R. Ambedkar University, Muzaffarpur.
4. Principal, Samta College, Jandaha, District- Vaishali.
5. Dr. Md. Ali Niyazi Son of Late Neyaz Ahmad Resident of Village-
Paigambarpur, P.S.- Singhwava, District- Muzaffarpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 40 of 2019
In
Civil Writ Jurisdiction Case No.4425 of 2018
======================================================
1. The State Of Bihar and Ors through Principal Secretary, Human Resources
Development Department (Higher Education), Government of Bihar, Patna
2. The Additional Commissioner-cum-Secretary, Human Resources
Development Department (Higher Education), Government of Bihar, Patna.
3. The Joint Secretary, Directorate of Higher Education, Government of Bihar,
Patna.
4. The Director, Directorate of Higher Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University, Through Registrar, Magadh University and Ors
Bodh Gaya, Gaya.
2. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya.
3. The Registrar, Magadh University, Bodh Gaya, Gaya.
4. The Principal, Ram Krishna Dwarika College, Lohiya Nagar, Kankarbagh,
Patna.
5. Dr. Lakshman Sah Son of Late Ramji Sah, Presently working as Lecturer,
Department of Zoology, R.K.D. College, Lohia Nagar, Kankarbagh, Patna.
Resident of Bhojpur Colony, Road No.08, Ram Lakhan Path, Ashok Nagar,
Patna-20.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 41 of 2019
In
Civil Writ Jurisdiction Case No.9509 of 2018
======================================================
1. The State Of Bihar and Ors through the Principal Secretary, Department of
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
9/86
Higher Education, Government of Bihar, Vikas Bhawan, New Secretariat,
Patna.
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna.
3. The Secretary, Department of Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar and Ors Bodh Gaya, Gaya.
2. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya.
3. The Registrar, Magadh University, Bodh Gaya, Gaya.
4. Finance Officer, Magadh University, Bodh Gaya, Gaya.
5. The Principal, Sri Guru Govind Singh College, Patna City, District- Patna.
6. Ajit Kumar Singh Son of Bharat Singh Resident of Mohalla- Karbighaiya,
Patna at present working as Lab-In Charge, Department of Psychology, Guru
Govind Singh College, Patna City, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 42 of 2019
In
Civil Writ Jurisdiction Case No.5788 of 2018
======================================================
1. The State Of Bihar and Anr through the Chief Secretary, Government of
Bihar, Patna.
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. Lalit Narayan Mithila University and Ors Kameshwar Nagar Darbhanga,
through its Registrar.
2. The Vice Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. Chitra Rani Deva Wife of Shri H.N. Deva Resident of Senapat, P.S. and
District- Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 44 of 2019
In
Civil Writ Jurisdiction Case No.5977 of 2018
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
10/86
======================================================
The State Of Bihar through the Principal Secretary, Human Resources
Development Department, Government of Bihar, New Secretariat Building,
Bihar, Patna.
... ... Appellant/s
Versus
1. The Vice Chancellor, B. N. Mandal University and Ors Laloo Nagar,
Madhepura.
2. The Registrar, B.N. Mandal University, Laloo, Madhepura.
3. The Principal, S.N.S.R.K.S. College, Saharsa.
4. Dr. Juhi Kumari Wife of Late Ravikant Resident of Mohalla- New Colony,
South of Water Tank, P.S.- Saharsa, District- Saharsa.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 45 of 2019
In
Civil Writ Jurisdiction Case No.9122 of 2018
======================================================
1. The State Of Bihar and Anr through the Chief Secretary, Government of
Bihar, Patna.
2. Principal Secretary Human Resources Development Department,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. Lalit Narayan Mithila University and Ors Kameshwar Nagar, Darbhanga.
2. The Vice Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. (Dr.) Ram Sudist Choudhary S/o Late Shiv Narain Choudhary R/o 52 Bigha,
Laxmi Sagar, P.S.- L.N.M.U., District- Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 46 of 2019
In
Civil Writ Jurisdiction Case No.7748 of 2018
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
11/86
... ... Appellant/s
Versus
1. The Tilka Manjhi Bhagalpur University, Through Its Registrar and Ors Bihar
2. The Vice Chancellor, T.M. Bhagalpur University, Bhagalpur.
3. The Registrar, T.M. Bhagalpur University, Bhagalpur.
4. The Finance Officer, T.M. Bhagalpur University, Bhagalpur.
5. Md. Aquil Ahmad @ Md. Aquil S/o Md. Wasi Ahmad Resident of Village-
Marar, P.S.- Morkahi, District- Khagaria, Presently working as a Lecturer in
the Department of History, Mahila College, Khagaria, at and P.S. and
District- Khagaria.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 47 of 2019
In
Civil Writ Jurisdiction Case No.18072 of 2017
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya Through Its Registrar and Ors Bihar
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya ay Bodh Gaya.
4. Dr. Ram Deo Singh @ Sri Ram Deo Singh S/o Late Ram Bhajan Singh
Retired Lecturer in the Department of Philosophy, Ram Lakhan Singh
Yadav, College, Aurangabad, P.S. and District- Aurangabad, Presently
residing at Village- Bisari Khurda, P.S.- Nasriganj, District- Rohtas.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 48 of 2019
In
Civil Writ Jurisdiction Case No.6561 of 2018
======================================================
1. The State Of Bihar and Anr through Principal Secretary, Department of
Human Resources Development Department, Government of Bihar, Patna.
2. The Principal Secretary, Department of Human Resource Development
Department, Government of Bihar, Patna.
... ... Appellant/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
12/86
Versus
1. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya and Ors Bihar.
2. The Magadh University, through the Registrar, Bodh Gaya, Gaya.
3. Vijay Shankar Srivastav (Lecturer) Department of History, Working in
Ramlakhan Singh Yadav College, Aurangabad, Bihar.
4. Sunil Kumar Singh (Lecturer) Department of History, Working in
Ramlakhan Singh Yadav College, Aurangabad, Bihar.
5. Jagdish Yadav (Lecturer) Department of History, Working in Ramlakhan
Singh Yadav College, Aurangabad, Bihar.
6. Rameshwar Prasad Son of Late Radhe Prasad Saho Resident of Mohalla-
Club Road, P.S.- Town, District- Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 49 of 2019
In
Civil Writ Jurisdiction Case No.13021 of 2016
======================================================
The State Of Bihar and Anr Bihar
... ... Appellant/s
Versus
1. The L. N. Mithila University and Ors Darbhanga through its Registrar,
Darbhanga.
2. The Vice Chancellor, LNMU, Kameshwar Nagar, Darbhanga.
3. The Vice-Chancellor, LNMU, Kameshwar Nagar, Darbhanga.
4. The Principal, J.M.D.P.L., Mahila College, Madhubani.
5. Manoj Kumar Jha S/o Late Shivanand Jha at present residing at Stadium
Road, Madhubani, P.S.- Madhubani, District- Madhubani, at present
working as Routine Clerk, J.M.P.D.L. College, Madhubani.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 50 of 2019
In
Civil Writ Jurisdiction Case No.8366 of 2018
======================================================
The State Of Bihar through the Secretary, Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The B. N. Mandal University Through Its Registrar and Ors having office at
Laloo Nagar, Madhepura.
2. The Vice Chancellor, B.N. Mandal University having office at Laloo Nagar,
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
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Madhepura.
3. The Registrar, B.N. Mandal University having office at Laloo Nagar,
Madhepura.
4. The Principal Parvati College, Kirti Nagar, Madhepura.
5. Sri Kumar Ramashankar Son of Sri Murlidhar Yadav Resident of At and
P.O.- Mauzam Patti, Via- Barhara Kothi, District- Purnia.
6. Triveni Prasad Yadav Son of Late Chintamani Yadav Resident of Ward No.4,
Laloo Nagar, Madhepura, P.O. and P.S. and District- Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 51 of 2019
In
Civil Writ Jurisdiction Case No.11151 of 2018
======================================================
1. The State Of Bihar and Anr through the Chief Secretary, Government of
Bihar, Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Lalit Narain Mithila University, Kameshwarnagar, Darbhanga, through
its Registrar
2. The Vice Chancellor, Lalit Narain Mithila University, Kameshwarnagar,
Darbhanga.
3. The Registrar, Lalit Narain Mithila University, Kameshwarnagar,
Darbhanga.
4. Krishna Kumar Jha Son of Late Mahendra Narayan Jha Resident of Village-
Mahatha, P.S.- Ladaniya, District- Madhubani.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 52 of 2019
In
Civil Writ Jurisdiction Case No.8446 of 2018
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Tilka Manjhi Bhagalpur University, Through Its Registrar and Ors
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
14/86
Bihar.
2. The Vice Chancellor, T.M. Bhagalpur University, Bhagalpur.
3. The Registrar, T.M. Bhagalpur University, Bhagalpur.
4. The Finance Officer, T.M. Bhagalpur University, Bhagalpur.
5. Dr. Arvind Kumar Singh S/o Chandra Deo Singh Resident of Gulab Nagar,
P.S.- Chitra Gupta Nagar, District- Khagaria, Presently working as Lecturer
in the Department of Sociology, Mahila College, Khagaria, at and P.S.-
District- Khagaria.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 53 of 2019
In
Civil Writ Jurisdiction Case No.11071 of 2018
======================================================
1. The State Of Bihar and Anr through the Chief Secretary, Government of
Bihar, Patna.
2. The Principal Secretary, Department of Humen Resources Development,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
Ors Bihar.
2. The Vice Chancellor, Lalit Narain Mithila University, Darbhanga.
3. The Registrar, Lalit Narain Mithila University, Darbhanga.
4. Dr. Putul Singh Wife of Shri Laliteshwar Singh Resident of 33 F Danby
Road, P.S.- Sadar, District- Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 54 of 2019
In
Civil Writ Jurisdiction Case No.9251 of 2018
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Lalit Narain Mithila University, Darbhanga, Through Its Registrar and
Ors Darbhanga.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
15/86
2. The Vice Chancellor, Lalit Narain Mithila University, Darbhanga.
3. The Registrar, Lalit Narain Mithila University, Darbhanga.
4. The Finance Officer, Lalit Narain Mithila University, Darbhanga.
5. Jarman Singh S/o Late Triveni Singh Resident of Village- Madhurapur, P.S.-
Teghra, District- Begusarai, Presently working as a Lecturer in the
Department of Philosophy, Maharaja Lakshmishwar Singh Memorial
College, Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 55 of 2019
In
Civil Writ Jurisdiction Case No.17575 of 2017
======================================================
1. The State Of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. Principal Secretary, Human Resources Development Department,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. Bhupendra Narayan Mandal University Laloo Nagar, Madhepura, through
its Registrar.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura.
4. (Dr.) Surendra Jha, Son of Shri Saburi Jha, Resident of Village- Haripur,
Ghurna Bazar, P.S. Haripur, Ghurna Bazar, District- Araria.
5. Ajit Kumar Choudhary, Son of Late Sahdev Choudhary, Resident of Village
Parwaha, P.S. Forbesganj, District- Araria.
6. Dileep Kumar, Son of Late Yugal Prasad, Resident of Village Gamharia,
P.S.- Gamharia, District- Madhepura.
7. Anil Kumar Jha, Son of Late Sadanand Jha, Resident of Village- Bankatta,
P.S.- Benipatti, District- Madhubani.
8. Narayan Jha (Dead), Lecturer in Philosophy K.B. Jha College Katihar
through Legal Heir Wife of Smt. Shanti Devi, Resident of Village- Bakhari,
P.S.- Kursakata, District- Araria.
9. Surya Narayan Mandal (Dead), Lecturer in Commerce K.B. Jha College,
Katihar through Legal Heir Wife of Smt. Sunayana Kumari Resident of
Village- Dogachi Kewala P.S. Manihari, District- Katihar.
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
16/86
Letters Patent Appeal No. 56 of 2019
In
Civil Writ Jurisdiction Case No.9026 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Vikas Bhawan, New Secretariat, Patna.
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna.
3. The Secretary, Department of Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University through its Registrar, Bodh Gaya, Gaya.
2. The Vice- Chancellor, Magadh University, Bodh Gaya, Gaya.
3. The Registrar, Magadh University, Bodh Gaya, Gaya.
4. Finance Officer, Magadh University, Bodh Gaya, Gaya.
5. The Principal, S.B.A.N. College, Darhetta- Lari, District- Arwal.
6. Dr. Bijay Kumar Singh, Son of Sri Indradeo Singh, Lecturer in the
Department of Political Science, S.B.A.N. College, Darheta- Lari, P.S.-
Kurtha, District- Arwal.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 57 of 2019
In
Civil Writ Jurisdiction Case No.10994 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Lalit Narain Mithila University, Darbhanga, through its Registrar.
2. The Vice Chancellor, Lalit Narain Mithila University, Darbhanga.
3. The Registrar, Lalit Narain Mithila University, Darbhanga.
4. Niranjan Kumar Jha, Son of Late Bal Krishna Jha, Resident of Village and
P.O.- Dahroa, P.S.- Manigachhi, District- Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 58 of 2019
In
Civil Writ Jurisdiction Case No.16728 of 2017
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
17/86
======================================================
1. The State Of Bihar through its Chief Secretary, Bihar, Patna.
2. The Principal Secretary, Education Department, Bihar, Patna.
... ... Appellant/s
Versus
1. Tilka Manjhi Bhagalpur University through its Registrar, Bhagalpur.
2. The Vice-Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur.
3. The Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur.
4. The Principal, T.N.B. Law College, Bhagalpur.
5. Sanjay Kumar Singh, S/o Shri Bashista Narayan Singh, At- Madrauni, P.S.-
Gopalpur, District- Bhagalpur, Presently posted as an Assistant (Class- III),
in T.N.B. Law College, Bhagalpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 59 of 2019
In
Civil Writ Jurisdiction Case No.7912 of 2018
======================================================
The State Of Bihar through the Secretary Higher Education Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University through its Registrar, having Office at Bodh-Gaya,
Distt.- Gaya.
2. The Vice Chancellor, Magadh University, having Office at Bodh-Gaya,
District- Gaya.
3. The Registrar, Magadh University, District- Gaya.
4. The Principal, Sri Guru Govind Singh College, Patna City, Patna.
5. Raj Kumar Mishra, Son of Late Ganesh Mishra, resident of Mohalla-
Rajendra Nagar, Road No. 10, P.S- Kadamkuan District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 60 of 2019
In
Civil Writ Jurisdiction Case No.8462 of 2018
======================================================
The State of Bihar through the Secretary, Higher Education Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
18/86
1. The Magadh University through its Registrar having office at Bodh Gaya,
Distt.- Gaya.
2. The Vice-Chancellor Magadh University, having office at Bodh-Gaya,
District- Gaya.
3. The Registrar, Magadh University, Bodh-Gaya, District- Gaya.
4. The Principal Dwarika College, Dr. Ram Manohar Lohia Nagar, Patna-20.
5. Giridhar Kumar, Son of Late Kishori Sah, resident of Mohalla- Ashok
Nagar, Road No. 8, Bhojpur Colony, Ram Lakhan Path, Kankarbagh, P.S.-
Kankarbagh, District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 61 of 2019
In
Civil Writ Jurisdiction Case No.6738 of 2016
======================================================
1. The State Of Bihar through the Principal Secretary, Higher Education,
Department of Human Resources Development, Govt. of Bihar, New
Secretariat, Patna.
2. The Secretary, Higher Education, Department of Human Resources
Development, Govt. of Bihar, New Secretariat, Patna.
3. The Director, Higher Education, Govt of Bihar, Patna.
... ... Appellant/s
Versus
1. The Lalit Narayan Mithila University (L.N.M.U.), Kameshwar Nagar,
Darbhanga through its Registrar, Darbhanga.
2. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
3. The Vice-Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. The Principal, Maharaj Lakshmeshwar Singh Memorial (M.L.S.M) College,
Darbhanga (A Constituent Unit of Lalit Narayan Mithila University,
Darbhanga).
5. Minu Chaudhary, Wife of Late Asoka Nand Chaudhary, resident of House of
Sri Bhagwan Jha, Mithila Colony, (Near S.B.I.- A.T.M.), Lakshmi Sagar,
P.S.- L.N.M.U. Town and District- Darbhanga (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 62 of 2019
In
Civil Writ Jurisdiction Case No.6339 of 2018
======================================================
1. The Principal Secretary to the Government, Department Of Higher
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
19/86
Education, Government Of Bihar, Patna.
2. The Principal Secretary to the Government, Department Of Finance,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University, through its Registrar Magadh University, Bodh
Gaya, Distt.- Gaya.
2. The Vice-Chancellor Magadh University, Bodh Gaya, Distt.- Gaya.
3. The Registrar, Magadh University, Bodh Gaya.
4. The Principal, S.B.A.N.College, Darhatta Lari, District- Gaya.
5. Hari Narayan Tiwari, S/o Late Pampal Tiwari, Lecturer Deptt. of Plo. Sc.
S.B.A.N. College Darhatta Lari, R/o Janta Flat No. 19/226 Lohia Nagar,
Kankarbagh, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 73 of 2019
In
Civil Writ Jurisdiction Case No.4066 of 2018
======================================================
The State of Bihar Through The Principal Secretary, Education Department,
Bihar, Patna
... ... Appellant/s
Versus
1. Lalit Narayan Mithila University Dharbhanga through its Registrar.
2. The Vice Chancellor, Lalit Narayan Mithila, Darbhanga,
3. The Registrar, Lalit Narayan Mithila University, Darbhanga.
4. Principal, M.L.S.M. College, Darbhanga
5. Dr. Arun Kumar Thakur Son of Late Hirday Kant Thakur, Resident of At-
P.O.-Barha, P.s.-Arerh, District-Madhubani
6. Dr. Lakshmi Narayan Thakur, Son of Late Bhagwat Thakur Resident of Ar-
P.O.-Yamsham, P.S.-Pandaul, District-Madhubani.
7. Dr. Tej Narayan Thakur, Son of Late Ram Karan Thakur, Resident of
Balbhadrapur, P-Laheriasarai, P.S.-Laheriasarai, District-Darbhanga.
8. Prof. Rati Kant Jha, Son of Lte Kamala Kant Jha Resident of At-P.O.-
Koilakh, P.S.-Rajnagar, District-Madhubani
9. Dr. Rambalak Chaudhary Son of Late Madhukant Choudhary Resident of At
Sahora, P.O.-Anandpur, P.S.-A.P.M. Rameshwar Nagar, District-Darbhanga
10. Usha Kumari, Wife of Shri Umesh Mishra, Resident of Mohala-Dil Khush
Bagh(Ram Bagh), Post-Darbhanga, P.S. Sadar, District-Darbhanga.
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
20/86
======================================================
with
Letters Patent Appeal No. 74 of 2019
In
Civil Writ Jurisdiction Case No.2281 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary Department of Human Resources Development,
Government of Bihar, Patna
3. The Director Higher Education, Bihar, Patna
... ... Appellant/s
Versus
1. The B. N. Mandal University Through Its Registrar, Madhepura
2. The Vice-Chancellor B.N. Mandal University, Laloo Nagar, Madhepura
3. The Registrar B.N. Mandal University, Laloo Nagar, Madhepura
4. The Principal K.B. Jha College, Katihar
5. Navin Narayan Choudhary S/o Ram Ji Narayan Choudhary R/o Village-
Kurson, P.S. Tardih, District-Darbhanga, at present working as Office Clerk,
K.B. Jha College, Katihar, District-Katihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 75 of 2019
In
Civil Writ Jurisdiction Case No.4095 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary, Govt. of Bihar, Patna
2. The Principal Secretary Human Resources Development Department, Govt.
of Bihar, Patna
... ... Appellant/s
Versus
1. Lalit Narayan Mithila University Dharbhanga through its Registar
2. The Vice Chancellor Lalit Narayan Mithila University, Darbhanga
3. The Registrar Lalit Narayan Mithila University, Darbhanga
4. Dr. Sharad Kumar Jha S/o not known Lecturer in Home Science M.L.S.M.
College, Darbhanga
5. Dr. Kaushlendra Choudhary s/o not known Lecturer in Home Science
M.L.S.M. College, Darbhanga
6. Dr. Satya Prakash Jha Son of not known Lecturer in Home Science
M.L.S.M. College, Darbhanga
7. Binay Kumar Chaudhary S/o Sri Vijay Narayan Chaudhary R/o Professor
Colony, Lal Bagh, P.S. Town, P.S. District Darbhanga
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
21/86
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 76 of 2019
In
Civil Writ Jurisdiction Case No.3955 of 2018
======================================================
The State of Bihar Through The Principal Secretary, Education Department,
Bihar, Patna
... ... Appellant/s
Versus
1. L. N. Mithila University Darbhanga through its Registrar.
2. Vice Chancellor, L.N.Mithila University, Darbhanga.
3. Registrar, L.N.Mithila University, Darbhanga.
4. Principal, J.M.D.P.L. Mihila College, Madhubani.
5. Prabhat Kumar Sinha, Son of Late Abanindra Prasad Resident of Stadium
Road, Ward No. 20, District-Madhubani
6. Dr. Asha Mahaseth Wife of Late Ayodhya Mahaseth, Resident of Meena
Bazar, District-Madhubani
7. Dr. Lal Babu Sah Son of Late Baldeo Sah Resident of Station Road, Ward
No. 17, District-Madhubani
8. Dr. Hem Kumar Jha Son of Late Markandey Jha Resident of Ram Janki
Colony, Magrauni Road, District-Madhubani
9. Dr. Ashs Pradhan Wife of Shri Bishwanah Pradhan Resident of J.P. Colony,
Ward No. 14, District-Madhubani
10. Dr. Madhulika Kumari Purbey Wife of Shri Satish Narayan Pubey Resident
of Narial Bazaar, Ward No. 16, District-Madhubani
11. Prof. Manimala Wife of Shri Jagar Nath Jha Resident of Trihuit Colony,
District-Madhubani
12. Prof. Pramod Lal Karn, Son of Late Rameshwar Lal Das, Resident of
Rajnagar, Sathara Kayastha Tola, District-Madhubani
13. Vivek Kumar Son of Late Prof Ayodhya Mahaseth, Resident of Village-
Hathiyahi, P.S. Khajauli, District-Madhubani
14. Rabindra NathPandey, Sono f Late Yugeshwar Pandey Resident of Village-
Post Dhakjari, P.S.-Arer, District-Madhubani
15. Dr. Samarendra Kumar Mishra Son of Late Mahdev Mishra, Resident of
Village-Post Dhakjari, P.S.-Arer, District-Madhubani
16. Urmila Poddar Wife of Shri Ram Kumar Poddar, Resident of Ward No.2,
Laheria Ganj Road, District-Madhubani
17. Jagtarani Devi Wife of Late Kapildeo Prasad Resident of Village-P.O.-Bela,
Via-Madhepur, District-Madhubani
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
22/86
======================================================
with
Letters Patent Appeal No. 77 of 2019
In
Civil Writ Jurisdiction Case No.3310 of 2018
======================================================
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Government of Bihar, New Secretariat, Patna
2. The Principal Secretary, Higher Education, Human Resources Development
Department, Government of Bihar, New Secretariat, Patna
3. The Director (Higher Education), Human Resources Development
Department, Government of Bihar, Patna
... ... Appellant/s
Versus
1. Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura through its
Registrar, P.S. and District-Madhepura.
2. The Vice-Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District-Madhepura
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and Distirct-Madhepura
4. The Principal, B.N.M.V. College, Sahugarh, Madhepura
5. Shashi Shekhar Yadav Son of Lte Rameshwar Prasad Mandal Resident of
MNohalla-Krishnapuri, Ward No. 14, P.S. and District-Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 78 of 2019
In
Civil Writ Jurisdiction Case No.9515 of 2018
======================================================
1. The State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Vikas Bhawan, New Secretariat, Patna
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary, Department of Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar, Bodh Gaya, Gaya.
2. The Vice Chancellor, magadh University, Bodh Gaya, Gaya.
3. The Registrar, Magadh Univerisity, Bodh Gaya, Gaya
4. Finance Officer, Magadh Univerisity, Bodh Gaya, Gaya
5. The Principal, Kishori Sinha Mahila College, District-Aurangabad
6. Anand Kumar Singh Son of Late Badri Narayan Singh Resident of Village-
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
23/86
Berhni, P.S.-Dev, District-Aurangabad
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 79 of 2019
In
Civil Writ Jurisdiction Case No.3070 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Higher Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The B. N. Mandal University and Ors Lalu Nagar, Madhepura, Patna
2. The V.C., B.N. Mandal University, Lalu Nagar, Madhepura, Patna
3. The Registrar, B.N. Mandal University, Lalu Nagar, Madhepura, Patna
4. The principal K.B.jha College, Katihar
5. Diwakar Thakur, Son of Shyamanand Thakur, Resident of Ward No.13,
Shivnagar Tola, P.S. Kala Balua, District-Araria, Presently Working on the
Post Of L.D.C. IIIrd Grade (Non teaching Staff)in K.B. Jha, College,
Katihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 80 of 2019
In
Civil Writ Jurisdiction Case No.9511 of 2018
======================================================
1. The State of Bihar through the Principal secretary, Separtment of Higher
education, Government of Bihar,, Vikas Bhawan, New Secretariat, Patna
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary, Department of Education, Governmnet of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar, Bodh Gaya, Gaya.
2. The Vice Chancellor, Magadh Univerisity, Bodh Gaya, Gaya
3. The Registrar, Magadh University, Bodh Gaya, Gaya
4. Finance Officer, Magadh Univerisity, Bodh Gaya, Gaya
5. The Principal, Kishori Sinha Mahila College, District-Aurangabad
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
24/86
6. Sohawan Singh Son of Late Raghupat Singh Resident of Village and P.O.-
Bara, P.s.-Navinagar, District-Aurangabad
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 81 of 2019
In
Civil Writ Jurisdiction Case No.9522 of 2018
======================================================
1. The State Of Bihar and Ors Through the Principal Secretary, Department of
Higher Education, Government of Bihar, Vikas Bhawan, New Secretariat,
Patna
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary, Department of Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar and Ors Bodh Gaya, Gaya,
2. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya
3. The Registrar, Magadh University, Bodh Gaya, Gaya
4. Finance Officer, Magadh Univeristy, Bodh Gaya, Gaya
5. The Principal, Kishori Sinha Mahila College, District- Aurangabad
6. Sheo Keshwar Mistri Son of Late Neeman Mistry, Resident of Village-
Hasauli, P.S.-Aurangabad, District-Aurangabad, Bihar Working as Peon in
(Non-teaching) In Kshiori Sinha Mahila College, Magadh University,
Aurangabad, Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 82 of 2019
In
Civil Writ Jurisdiction Case No.5963 of 2018
======================================================
The State Of Bihar Through The Principal Secretary, Education Department
Bihar, Patna.
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University and Ors Bodh Gaya, Gaya.
2. The Registrar, Magadh University, Bodh Gaya, Gaya
3. The Principal T.S. College, Hisua, Nawadah.
4. Praveen Kumar Son of Late Krishna Kumar Resident of Village and P.O.
Khakhari, P.S.-Kashichak, District-Nawada
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
25/86
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 84 of 2019
In
Civil Writ Jurisdiction Case No.9512 of 2018
======================================================
1. The State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Vikas Bhawan, New Secretariat, Patna
2. The Principal Secretary Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary Department of Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University through its Registrar, Bodh Gaya, Gaya
2. The Vice Chancellor Magadh University, Bodh Gaya, Gaya
3. The Registrar Magadh University, Bodh Gaya, Gaya
4. Finance Officer Magadh University, Bodh Gaya, Gaya
5. The Principal Kishori Sinha Mahila College, District-Aurangabad
6. Ajit Kumar Son of Sri Mahendra Prasad Singh R/o Village-Rupas, at and
P.O.-Rupas, Barh, District-Patna, Bihar working as Assistant (Non Teaching)
in Kishori Sinha Mahila College, Magadh University, Aurangabad, Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 85 of 2019
In
Civil Writ Jurisdiction Case No.5240 of 2018
======================================================
The State Of Bihar Through Its Secretary, Govt. of Bihar, Patna
... ... Appellant/s
Versus
1. The Vice Chancellor Magadh University, Bodhgaya, Bihar
2. The Registrar Magadh University, Bodhgaya, Bihar
3. The Principal Secretary Education Department, Higher Education, Govt. of
Bihar, Patna
4. The Principal Secretary Finance Department, Govt. of Bihar, Patna
5. The Principal Sri Guru Govind Singh College, Patna City, Bihar
6. Narendra Kumar Singh S/o Late Ishwar Dhari Singh R/o Village-Adampur,
P.O.-Khajurar, P.S. Bhadaour, District-Patna
7. Niranjan Kumar Singh s/o Late Ishwardhari Singh R/o Village-Adampur,
P.O. Khajurar, P.S. Bhadour, District-Patna
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
26/86
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 86 of 2019
In
Civil Writ Jurisdiction Case No.1859 of 2018
======================================================
1. The State Of Bihar Bihar
2. The Principal Secretary Education Department, Govt. of Bihar, Patna
3. The Director Higher Education Department, Govt. of Bihar, Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University Bodh Gaya
2. The Registrar Magadh University, Bodh Gaya
3. The Principal T.S. College, Hisua, Nawada
4. Sadanand Prasad Son of Late Ram Khelawan Singh R/o Village-Kadamtar,
P.S.-Silao, District-Nalanda
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 87 of 2019
In
Civil Writ Jurisdiction Case No.3606 of 2018
======================================================
The State Of Bihar Through The Principal Secretary, Education Department,
Bihar, Patna
... ... Appellant/s
Versus
1. B. N. Mandal University Madhepura through its Registrar
2. Vice Chancellor B.N. Mandal University, Madhepura
3. Registrar B.N. Mandal University, Madhepura
4. L.N. Mithila University, Darbhanga through its Registrar
5. Vice Chancellor L.N. Mithila University, Darbhanga
6. Registrar L.N. Mithila University, Darbhanga
7. Principal R.L. College, Madhav Nagar, Purnea
8. Upendra Narayan Yadav Son of Late Andu Yadav R/o At and P.O.-
Raghunathpur, P.S. Bhargama, District-Araria
9. Dr. Krishna Deo Roy son of Late Harbansh Roy R/o At -Panapur, Post-
Sarmastpur, P.S. Mahnar, District-Vaishali
10. Bipin Kumar Pandey Son of Sri Brahmeshwar Pandey R/o Sipahi Tola,
Chunapur Road, P.S. Purnea, District Purnea
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
27/86
11. Sachchidanand Mahto S/o Late Anandi Prasad Mahto R/o Gram and Post-
Sahara, P.S. K. Nagar, District-Purnea
12. Suresh Prasad Yadav S/o Late Ganga Prasad Yadav R/o Village and Post-
Bersam, District-Saharsa
13. Suresh Prasad Yadav S/o Late Ganga Prasad Yadav R/o Harbhanga, P.O.
Sarsi, P.S. Sarsi, District-Purnea
14. Ram Chandra Prasad Yadav Son of Late Basudev Prasad Yadav R/o
Dhamdaha, P.O. Dhamdaha, P.S. Dhamdaha, District-Purnea
15. Bindeshwari Prasad Singh S/o Late Krit Narayan Singh R/o Village-Gharari,
Post-Mirganj, P.s. Mirganj, District-Purnea
16. Bedanand Yadav Son of Late Dashrath Prasad Yadav R/o Gram Yadavnagar
Lella, Post Siripur, P.S. Bhawanipur, District-Purnea
17. Raj Kumar Yadav Son of Late Gayanath Yadav R/o Village-Marangi, Post-
Mansahi, District-Katihar
18. Manoj Kumar S/o Shri Padmanand Yadav R/o Village and Post-Barsam,
District Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 89 of 2019
In
Civil Writ Jurisdiction Case No.4893 of 2018
======================================================
The State of Bihar Through The Secretary, Higher Education, Government of
Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar having Office at Bodh Gaya,
District-gaya.
2. The Vice-Chancellor, Magadh Univeristy having Office at Bodh Gaya,
District-Gaya.
3. The Registrar, Magadh University, Bodh Gaya, District-gaya
4. The Principal, Guru Govind Singh Collge, Patna City, District-Patna
5. Sri Ambuj Kishore Jha, S/o name not Known to the Petitioner, Presently
Working at Associate Professor in the AI and AS, Department of Sri Guru
Govind Singh College, Patna City, District-Patna
6. Dr. Arun Kumar, S/o Sri Madan Mohan Sharma Resident of Village-
Parsawan, P.O. Tarari, P.S. Koch, District-Gaya.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 90 of 2019
In
Civil Writ Jurisdiction Case No.9513 of 2018
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
28/86
======================================================
1. The State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Vikas Bhawan, New Secretariat, Patna
2. The Principal Secretary, Department of Higher education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary, Department of Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University, Through Its Registrar Bodh Gaya, Gaya.
2. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya
3. The Registrar, Magadh University, Bodh Gaya, Gaya
4. Finance Officer, Magadh University, Bodh Gaya, Gaya
5. The Principal, Kishori Sinha Mahila College, District-Aurangabad
6. Banshidhar Singh Son of Late Ram Pukar Singh Resident of Village-Hajipur
Bilaur, P.S.-Barh, District-Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 91 of 2019
In
Civil Writ Jurisdiction Case No.4089 of 2018
======================================================
1. The State Of Bihar through through the Chief Secretary, Old Secretariat,
Patna.
2. The Principal Secretary, Department of Human Resources Development,
Govt. of Bihar, Patna
3. The Director, Higher Education, Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University Laloo Nagar Madhepura
through its Registrar, P.S and District-Madhepura.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P. S. and District-Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P. S. and District-Madhepura.
4. The Principal, B.N.M.V., College, Sahugarh, P.S. and District-Madhepura.
5. Harendra Kumar, Son of Shri Vanarasi Prasad Yadav, Resident of Village-
Dinapatti, Parria, P.S.-Madhepura, District-Madhepura at Present Working
as Assistant, B.N.M.V., College, Sahugargh, Madhepura under B.N. Mandal
Univerisity, Bihar.
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
29/86
======================================================
with
Letters Patent Appeal No. 92 of 2019
In
Civil Writ Jurisdiction Case No.4133 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary, Old Secretariat, Patna.
2. The Principal Secretary, Department of Human Resources Development,
Govt. of Bihar, Patna.
3. The Director, Higher Education , Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University Laloo Nagar, Madhepura
through its Registrar, P.S. and District- Madhepura.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District-Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District-Madhepura.
4. The Principal, B.N.M.V. College, Sahugarh, P.S and District- Madhepura.
5. Brajendra Kumar, Son of late Mushru Yadav, Resident of Village- Kamalpur,
P.S.- Ghailar, District- Madhepura and Presently working on the post of
Assistant, B.N.M.V., College, Sahugarh, Madhepura under B.N. Mandal
University, Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 93 of 2019
In
Civil Writ Jurisdiction Case No.9545 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary, Department of Higher
Education Education, Government of Bihar, Vikas Bhawan, New Secretariat,
Patna.
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna.
3. The Secretary, Department of Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar Bodh Gaya, Gaya.
2. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya.
3. The Registrar, Magadh University, Bodh Gaya, Gaya.
4. Finance Officer, Magadh University, Bodh Gaya, Gaya.
5. The Principal, Kishori Sinha Mahila College, District- Aurangabad.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
30/86
6. Durga Nand Singh, Son of late Gaya Prasad Singh, Resident of Village-
Sohraiya, P.O.- Pokharaha, District- Aurangabad, Bihar working as Clerk
(Non-teaching) In Kshiori Sinha Mahila College, Magadh University,
Aurangabad, Bihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 94 of 2019
In
Civil Writ Jurisdiction Case No.9517 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Vikas Bhawan, New Secretariat, Patna.
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna.
3. The Secretary, Department of Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar , Bodh Gaya , Gaya.
2. The Vice Chancellor, Magadh Univeristy, Bodh Gaya, Gaya.
3. The Registrar, Magadh Univeristy, Bodh Gaya, Gaya.
4. Finance Officer, Magadh Univeristy, Bodh Gaya, Gaya.
5. The Principal, Kishori Sinha Mahila College, District - Aurangabad.
6. Dip Narayan Ram, Son of late Kailash Ram, Resident of Village - Hemja,
P.S. - Kutumba, District - Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 95 of 2019
In
Civil Writ Jurisdiction Case No.2043 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya Through Its Registrar.
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
4. The Principal, Kishori Sinha Mahila College, Aurangabad.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
31/86
5. Rajesh Kumar Singh, S/o late Sri Ram Bali Singh, Resident of Village-
Makhdumpur (Fatehpur) P.S.- Wazirganj, District- Gaya, Presently working
as Assistant (Clerk) in Kishori Sinha Mahila College, Aurangabad at and
P.S.- District- Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 96 of 2019
In
Civil Writ Jurisdiction Case No.5114 of 2018
======================================================
1. The Principal Secretary, Secretary To The Government, Department Of
Higher Education and Anr Government of Bihar, Patna
2. The Principal Secretary, Secretary to the Government Department of
Finance, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University and Ors Bodh Gaya, Bihar
2. The Registrar, Magadh University, Bodh Gaya Bihar.
3. The Principal, Sri Guru Govind Singh College, Patna City, Bihar
4. Surendra Kumar Jaiswal S/o Late R.C.P. Jaiswal R/o D-4, Vijay Nagar
Hanuman Nagar, Patna, Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 97 of 2019
In
Civil Writ Jurisdiction Case No.4405 of 2018
======================================================
The State Of Bihar through the Secretary, Department of Higher Education,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Vice Chancellor, B. R. Ambedkar Bihar University , Muzaffarpur.
2. The Registrar, B.R. Ambedkar, Bihar University, Muzaffarpur.
3. Ram Lakhan Singh Yadav College, Bettiah through its Principal.
4. Prabhu Sharan Srivatava, Son of late Kailash Lal, Resident of Village -
Bhalwaiya, P.S. - Proshotampur Via Mainatand, District - West Champaran,
Bihar, working as Assistant in Ram Lakhan Singh Yadav College, Bettiah,
Bihar under B.R. Ambedkar Bihar University, Muzaffarpur (Bihar).
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
32/86
Letters Patent Appeal No. 98 of 2019
In
Civil Writ Jurisdiction Case No.5520 of 2018
======================================================
1. The Principal Secretary To The Government, Department Of Higher
Education , Government of Bihar, Patna.
2. The Principal Secretary to the Government , Department of Finance,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University , Through Its Registrar Magadh University, Bodh
Gaya, Distt. Gaya.
2. The Vice-Chancellor, Magadh University, Bodh Gaya, Distt.- Gaya.
3. The Registrar, Magadh University, Bodh Gaya.
4. The Principal R.K.D. College, Lohianagar, Kankarbagh, Patna.
5. Ramswaroop Yadv, S/o late Jehal Yadv, , Posted as Lecturer in the
Department of A.I. and A.S., R.K.D. College, Lohianagar, P.S.- Kankarbagh,
District- Patna .
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 99 of 2019
In
Civil Writ Jurisdiction Case No.2627 of 2018
======================================================
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh- Gaya, District- Gaya through its Registrar.
2. The Vice-Chancellor, Magadh University, Bodh-Gaya, District- Gaya.
3. The Registrar, Magadh University, Bodh-Gaya, District- Gaya.
4. The Finance Officer, Magadh University, Bodh-Gaya, District- Gaya.
5. The Principal, Ram Krishna Dwarika College, Lohianagar, Kankarbagh,
Patna- 800020.
6. Ranvijay Kumar, Son of not known to the petitioner, presently posted as
Assistant Professor, Department of Botany, Ram Krishna Dwarika College,
Lohianagar, Kankarbagh, Patna- 800020.
7. Ram Nandan Prasad, Son of not known to the petitioner, presently posted as
Associate Professor, Department of Botany, Ram Krishna Dwarika College,
Lohianagar, Kankarbagh, Patna- 800020.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
33/86
8. Santosh Kumar Pandey, Son of late Brahmeshwar Pandey, presently residing
at Rental Flat No. 175, Kankarbagh Colony, P.O.- Lohianagar, Police
Station- Kankarbagh, District and Town of Patna- 800020.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 100 of 2019
In
Civil Writ Jurisdiction Case No.5356 of 2018
======================================================
1. The Principal Secretary to The Government, Department Of Higher
Education, Government of Bihar, Patna.
2. The Principal Secretary to the Government, Department of Finance,
Government of Bihar,Patna.
... ... Appellant/s
Versus
1. The Magadh University, Through Its Registrar Magadh University, Bodh
Gaya, Distt.- Gaya.
2. The Vice Chancellor, Magadh University, Bodh Gaya, Distt. Gaya.
3. The Registrar, Magadh University, Bodh Gaya.
4. The Principal R.K.D. College Lohianagar, Kankarbagh, Patna.
5. Ram Bilas Mahto, Son of Sri Bandhu Mahto, Resident of Village- Kapan,
P.O.- Kapan, P.S.- Bibhutipur, District- Samastipur, at present Lecturer in
Department of Zoology in R.K.D. College, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 101 of 2019
In
Civil Writ Jurisdiction Case No.828 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary,Department of Higher
Education,Govt. of Bihar,Patna
2. The Principal Secretary, Department of Higher Education,Govt. of
Bihar,Patna
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya Through Its Registrar Bodh Gaya
through its Registrar
2. The Vice Chancellor, Magadh University Bodh Gaya at Bodh Gaya
3. The Registrar, Magadh University Bodh Gaya at Bodh Gaya
4. The Finance Officer, Magadh University Bodh Gaya at Bodh Gaya
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
34/86
5. The Principal, R.K. Dwarika College,Lohia Nagar,Patna at Patna
6. Nagina Prasad Yadav S/o Dhulan Prasad Yadav,working as a peon in R.K.
Dwarika College,Lohia Nagar,Patna Permanent resident of Village-Din
Pachlakh,P.S. Parsa,Dsit.-Saran(Chhapra)
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 103 of 2019
In
Civil Writ Jurisdiction Case No.5193 of 2018
======================================================
The State of Bihar through its Secretary,Govt. of Bihar,Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University Bodh-Gaya,Bihar
2. The Registrar, Magadh University,Bodh-Gaya,Bihar
3. The Principal Secretary, Education Department, (Higher Education),Govt. of
Bihar,Patna
4. The Principal Secretary, Finance Department,Govt. of Bihar,Patna
5. The Principal, Sri Guru Govind Singh College,Patna City,Bihar
6. Devendra Kumar S/o Ram Aswrup Lal R/o Village-Sadar Gali,Patna
City,Distt.-Patyna
7. Bechan Ray S/o Late Humela Ray R/o Village and P.O. Tiskhora,P.S.
Naubatpur,Distt.-Patna
8. Umesh Ram S/o Late Bachan Ray R/o Village and PO.
Tiskhora,P.S.Naubatpur,Dist.-Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 104 of 2019
In
Civil Writ Jurisdiction Case No.5816 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary,Old Secretariat,Patna
2. The Principal Secretary, Education Department,Govt. of Bihar,Patna
3. The Director, Higher Education,Bihar,Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, B.N.M.U.,District-Madhepura
2. The Registrar, B.N.M.U. P.O.,P.S. and District-Madhepura
3. The Principal, R.M. College,Saharsa
4. Md. Ansarul Haque Khan S/o Late Md. Mazharul Haque Khan Resident of
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
35/86
Village-Sourajan,P.O. Fulkahi,P.S. Jairam Raghopur,Dist.-Supaul.
5. Dr. Rram Chaitanya Jha @ Ramchaitanya Dhiraj S/o Late Krishna
Chaitanya Jha Resident of Mohalla-Manas Nagar,Ward No.32,Hatia
Gachhi,P.O.,P.S. and Dist.-Saharsa
6. Mithilesh Kumar Roy S/o Late Laxmikant Roy Resident of Village-
Bagula,P.O. Bapulpur,P.S. Simri,Bakhtiyarpur,Dist.-Saharsa
7. Arvind Kumar Mishra S/o Late Sudhakar Mishra Resident of Mohalla-
Manas Nagar,Ward No.32,Hatia Gachhi,P.O., P.S. and Dist.-Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 107 of 2019
In
Civil Writ Jurisdiction Case No.9544 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary,Department of Higher
Education,Govt. of Bihar,Vikas Bhawan,New Secretariat,Patna
2. The Principal Secretary, Department of Higher Education,Govt. of
Bihar,Vikas Bhawan,New Secretariat,Patna
3. The Secretary, Department of Education,Govt. of Bihar,Patna
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar Bodh Gaya,Gaya
2. The Vice Chancellor, Magadh University,Bodh Gaya,Gaya
3. The Registrar, Magadh University,Bodh Gaya,Gaya
4. Finance Officer, Magadh University,Bodh Gaya,Gaya
5. The Principal, Kishori Sinha Mahila College,Dist.-Aurangabad
6. Ashok Kumar Singh S/o Late Ram Sunder Singh, Resident of Village-
Chakaya,P.O. Mali,Dist.-Aurangabad
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 108 of 2019
In
Civil Writ Jurisdiction Case No.4516 of 2018
======================================================
The State Of Bihar Through Its Secretary Govt. of Bihar,Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University Bodh-Gaya,Bihar.
2. The Registrar, Magadh University,Bodh-Gaya,Bihar.
3. The Principal Secretary, Education Department (Higher Education),Govt. of
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
36/86
Bihar,Patna
4. The Principal Secretary, Finance Department,Govt. of Bihar,Patna
5. The Principal, Sri Guru Govind Singh College,Patna City,Bihar.
6. Raj Kumar Gupta S/o Late Siya Ram Sah R/o Village-Karbighagia,Dist.-
Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 110 of 2019
In
Civil Writ Jurisdiction Case No.4459 of 2018
======================================================
The State Of Bihar Through Its Secretary Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University Bodh Gaya, Bihar.
2. The Registrar, Magadh University, Bodh-Gaya, Bihar.
3. The Principal Secretary, Education Department, (Higher Education), Govt.
of Bihar, Patna.
4. The Principal Secretary, Finance Department, Govt. of Bihar, Patna.
5. The Principal, Sri Guru Govind Singh College, Patna City, Bihar.
6. Baban Dubey, S/o Yongal Dubey, R/o Village and P.O.- Pauthu, P.S.-
Jamhara, Distt.- Aurangabad (Bihar)
7. Suraj Kumar, S/o Late Ram Bachan Rai, R/o Village and P.O. Tiskhora, P.S.
Naubatpur, Distt.-Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 111 of 2019
In
Civil Writ Jurisdiction Case No.6232 of 2018
======================================================
1. The State Of Bihar Through Its Secretary Govt. of Bihar, Patna
2. The Principal Secretary, Education Department, Higher Education, Govt. of
Bihar, Patna.
3. The Principal Secretary, Finance Department, Govt. of Bihar, Patna.
... ... Appellant/s
Versus
1. The Vice Chancellor, Magadh University Bodh Gaya, Bihar.
2. The Registrar, Magadh University, Bodh Gaya, Bihar.
3. The Principal Sri Guru Govind Singh College, Patna City, Bihar.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
37/86
4. Brahmeshwar Pathak son of late Keshav Pathak R/o Village and P.O.-
Chhatiyan, P.S.- Narnaut, District-Nalanda (Bihar)
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 112 of 2019
In
Civil Writ Jurisdiction Case No.3821 of 2018
======================================================
The State Of Bihar, Through The Principal Secretary, Education
Department,Bihar, Patna.
... ... Appellant/s
Versus
1. Magadh University, Bodh Gaya Through Its Registrar
2. Vice Chancellor, Magadh University, Bodh Gaya.
3. Registrar, Magadh University, Bodh Gaya.
4. Principal, S.B.A.N. College, Darheta - Lari, Arawal.
5. Dr. Pramila Pathak, Wife of Dr. Ravindra Kumar Pathak, Resident of M.I.G.
87 Housing Board Colony, Shaheed Vaikunth Shukla Nagar, P.S. - Rampur,
District -Gaya.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 113 of 2019
In
Civil Writ Jurisdiction Case No.2438 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary, Human Resources
Development Department, Goveronment of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Higher Education, Human Resources, Development
Department, Goveronment of Bihar, New Secretariat, Patna.
3. The Director (Higher Education), Human Resources Development
Department, Goveronment of Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University Laloo Nagar, Madhepura
through its Registrar, P.S. and District - Madhepura.
2. The Vice-Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District - Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District - Madhepura.
4. Umendra Kumar @ Umendra Prasad Yadav son of Late Yogedra Yadav, at
present working as lab Incharge, Department of Zoology, Parvati Science
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
38/86
College, Madhepura, District - Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 114 of 2019
In
Civil Writ Jurisdiction Case No.1132 of 2018
======================================================
1. The State Of Bihar Bihar
2. The Commissioner - cum- Secretary, Human Resources Development
Department, Goveronment of Bihar, Patna.
3. The Deputy Secretary Human Resources Development Department,
Goveronment of Bihar, Patna.
4. The Director, Human Resources Development,Higher Education,
Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Vice Chancellor , Magadh University,
Bodhgaya,
2. Registrar, Magadh University, Bodh Gaya.
3. The Finance Officer, Magadh University, Bodh Gaya.
4. The Principal, Ramkrishna Dwarika College, Patna.
5. Shubh Dayal Singh, son of Late Ramnandan Singh resident of Village-
Harpura, P.S. Dulhinbazar, P.O.M.Dehuli, District - Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 115 of 2019
In
Civil Writ Jurisdiction Case No.9510 of 2018
======================================================
1. The State Of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Vikas Bhawan, New Secretariat, Patna.
2. the Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna.
3. The Secretary Department of Education, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Magadh University Through Its Registrar Bodh Gaya, Gaya.
2. The Vice - Chancellor, Magadh University, Bodh-Gaya, Gaya.
3. The Registrar Magadh University, Bodh Gaya, Gaya.
4. The Finance Officer, Magadh University, Bodh Gaya, Gaya.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
39/86
5. The Principal, S.B.A.N. College, Darhetta Lari, District - Arwal.
6. Madan Sharma son of Late Ram Chandra Singh, Resident of Village -
Kajipahepur, P.S. - Behaganj,District - Gaya.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 132 of 2019
In
Civil Writ Jurisdiction Case No.17752 of 2017
======================================================
1. The State of Bihar and Ors through the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar Patna.
3. The Principal Secretary-Cum-Commissioner, Human Resources
Development Department, Govt. of Bihar
4. The Director (Higher Education), Education Department, Govt. of Bihar,
Patna.
5. The Deputy Director, (Higher Education), Education Department, Govt. of
Bihar Patna.
... ... Appellant/s
Versus
1. Magadh University, through its Registrar and Ors Gaya, District-Gaya,
Bihar.
2. The Registrar, Magadh University, Gaya, District-Gaya, Bihar
3. The Principle, Ganga Devi Mahila College, Magadh University, Patna Bihar.
4. Anjana Varma Late Chandra Shekhar Verma Resident of Mohala Kamla
Nehru Sishu Vihar, P.S.-Patliputra Colony, District-Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 133 of 2019
In
Civil Writ Jurisdiction Case No.228 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna. Bihar
3. The Director, Higher Education, Bihar, Patna. Bihar
... ... Appellant/s
Versus
1. The L.N. Mithila University through its Registrar and Ors P.S. Kotwali,
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
40/86
District-Darbhanga
2. The Vice Chancellor, L.N. Mithila University, Kameshwar Nagar,
Darbhanga. Bihar
3. The Registrar, L.N, Mithila University, Kameshwar Nagar, Darbhanga.
Bihar
4. Sachchida Nand Choudhary S/o Sri Nilamber Choudhary, R/o Vill - Nehra,
P.S. Manigachi, District- Darbhanga at Present working as Lecturer,
Department of Mathematics, Maharaja Lakshmeshwar Singh College,
Darbhanga, District- Darbhanga
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 134 of 2019
In
Civil Writ Jurisdiction Case No.19031 of 2017
======================================================
The State Of Bihar through the Principal Secretary, Human Resources
Development Department, Patna
... ... Appellant/s
Versus
1. The Bhim Rao Ambedkar Bihar University, Muzaffarpur and Ors through its
Registrar
2. The Vice Chancellor, Bhim Rao Ambedkar Bihar University, Muzaffarpur
3. The Registrar, Bhim Rao Ambedkar Bihar University, Muzaffarpur
4. Chandra Bhushan Kumar Late Ramdeo Bhagat Lecturer, Department of
Commerce, Ram Lakhan Singh Yadav College, Bettiah, West Champaran
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 136 of 2019
In
Civil Writ Jurisdiction Case No.18840 of 2017
======================================================
The State of Bihar and Anr Bihar
... ... Appellant/s
Versus
1. The Vice Chancellor, B. N. Mandal University and Ors Laloo Nagar,
Madhepura
2. The Registrar, B.N. Mandal University, Laloo
3. The Finance Officer, B.N. Mandal Madhepura,
4. Anil Kumar Late Dr. Shyam Sundar Yadav R/o Mohalla- Gangjala, Ward
No. 18, P.S and District- Saharsa
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
41/86
======================================================
with
Letters Patent Appeal No. 137 of 2019
In
Civil Writ Jurisdiction Case No.19032 of 2017
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya and Ors its Registrar.
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
4. The Finance Officer, Magadh University, Bodh Gaya at Bodh Gaya.
5. The Principal, Ram Lakhan Singh Yadav College, Aurangabad at
Aurangabad.
6. Nand Kumar Singh Late Bhulan Singh working as peon in Ram Lakhan
Singh Yadav College, Aurangabad, permanent resident of Village- Bihari
Bigha, P.S. Akorhigola, District- Rohtas.
7. Deoraj Yadav Late Bansi Yadav working as peon in Ram Lakhan Singh
Yadav College, Aurangabad
8. Kameshwar Paswan Nanhaku Paswan working as peon in Ram Lakhan
Singh Yadav College, Aurangabad
9. Dukhi Paswan Late Ramdeni Paswan working as peon in Ram Lakhan
Singh Yadav College, Aurangabad
10. Sheo Dutt Ram Sri Karamdeo Ram working as peon in Ram Lakhan Singh
Yadav College, Aurangabad
11. Sheo Nandan Ram Late Chanarik Ram working as peon in Ram Lakhan
Singh Yadav College, Aurangabad
12. Dewan Paswan Late Balkishun Paswan working as peon in Ram Lakhan
Singh Yadav College, Aurangabad
13. Rajendra Paswan Sri Jagnarayan Ram working as peon in Ram Lakhan
Singh Yadav College, Aurangabad
14. Ramadhar Yadav Jugal Yadav working as peon in Ram Lakhan Singh Yadav
College, Aurangabad
15. Krishna Kumar Singh Sri Ram Gahan Singh working as peon in Ram
Lakhan Singh Yadav College, Aurangabad
16. Satyendra Narain Singh Sri Niwas Singh working as Lab Boy in the
Department of Zoology in Ram Lakhan Singh Yadav College, Aurangabad
17. Nathuni Singh Sarju Singh working as Lab Boy in the Department of Botany
in Ram Lakhan Singh Yadav College, Aurangabad
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
42/86
18. Lalan Singh Late Lal Bahadur Singh working as Lab Boy in the Department
of Botany in Ram Lakhan Singh Yadav College, Aurangabad
19. Rajiya Devi Late Arun Kumar Singh R/o Village- Baakh, P.S. Akorhigola,
District- Rohtas.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 138 of 2019
In
Civil Writ Jurisdiction Case No.18851 of 2017
======================================================
1. The State of Bihar and Anr Bihar
2. The Principal Secretary Human Resource Department, Government of
Bihar, New Secretariat Building, Bihar.
... ... Appellant/s
Versus
1. The Vice Chancellor, B. N. Mandal University and ors Laloo Nagar,
Madhepura
2. The Registrar, B.N. Mandal University, Madhepura
3. The Finance Officer, B.N. Mandal University, Madhepura
4. Rajesh Kumar Sri Yamuna Prasad Gupta Resident of Mohalla- Baryahi
Bazar, P.S.- Bangaon, District- Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 139 of 2019
In
Civil Writ Jurisdiction Case No.627 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna.
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
3. The Director, Higher Education Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar, P.S. and District Madhepura
2. The Vice Chancellor Bhupendra Narayan Mandal University, Laloo Nagar
Madhepura
3. The Registrar, Bhupndra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District-Madhepura
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
43/86
4. The Principal K.B. Jha College, Katihar.
5. Nagendra Mishra Satdev Mishra at Present Working as Lab Boy,
Department of Zoology, K.B. Jha College, Katihar, P.S. and District-Katihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 140 of 2019
In
Civil Writ Jurisdiction Case No.18260 of 2017
======================================================
1. The State of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. Magadh University, through its Registrar and Ors Gaya, District- Gaya,
Bihar.
2. The Vice Chancellor, Magadh University, Gaya, District- Gaya, Bihar.
3. The Registrar, Magadh University, Gaya, District- Gaya, Bihar.
4. Arvind Singh Chaudhary Late Durga Chaudhary, Lecturer, Department of
Pali, R.L.S.Y College, Aurangabad, P.S. and District- Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 141 of 2019
In
Civil Writ Jurisdiction Case No.333 of 2018
======================================================
1. The State of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna.
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
3. The Director, Higher Education, Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Laloo Nagar,
Madhepura through its Registrar, P.S. and District Madhepura.
2. The Vice Chancellor, Bupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
44/86
4. The Principal, K.B. Jha College, Katihar
5. Dinesh Jha Late Deo Narayan Jha having permanent resident of Village-
Suro Ojha Tol, P.S. Bachhwara, District- Begusarai, at present residing at
Mohalla Laliyahi/ Indira Nagar, P.S. and District Katihar at present working
as Laboratory Incharge, Department of Botany, K.B. Jha College, Katihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 142 of 2019
In
Civil Writ Jurisdiction Case No.335 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old
Secretariat,Patna.
2. Sunil Kumar Mallick, Late Jai Kishore Mallick, At and P.O.-Haripur, Dih
Tola, P.S.-Kaluahi, District-Madhubani, at Present Working as Account
Assistant, K.B. Jha College, Katihar.
3. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
4. The Director, Higher Education, Bihar, Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Laloo Nagar,
Madhepura through its Registrar, P.S. and District Madhepura.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura P.S. and District Madhepura
3. The Registrar,Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura P.S. and District-Madhepura.
4. The Principal K.B. Jha College, Katihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 143 of 2019
In
Civil Writ Jurisdiction Case No.385 of 2018
======================================================
The State of Bihar and Anr through its Chief Secretary,Bihar,Patna
... ... Appellant/s
Versus
1. Tilka Manjhi Bhagalpur University and Ors Bihar
2. The Vice-Chancelor Tilka through its Registrar,Bhagalpur
3. The Registrar, Tilka Manjhi Bhagalpur University,Bhagalpur
4. The Principal, T.N.B. Law College,Bhagalpur
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
45/86
5. Sona Nand Prasad Late Devendra Prasad At-Naya Tola,Gumti
No.1,Bhikhanpur,Bhagalpur (Bilhar)
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 144 of 2019
In
Civil Writ Jurisdiction Case No.18979 of 2017
======================================================
1. The State Of Bihar and Ors Bihar
2. The Principal Secretary, Education Department,Govt. of Bihar,Patna
... ... Appellant/s
Versus
1. Magadh University, Bodh Gaya And Ors its Registrar
2. The Director, Higher Education,Patna
3. The Vice Chancellor, Magadh University,Bodh Gaya,Dist.-Gaya
4. The Registrar Magadh University Bodh Gaya,Dist.-Gaya
5. Kumari Sheela Singh @ Sheela Singh wife of Amrendra PrasadD/o Ram
Shobhit Pd. Singh Resident of Navneet Bihar Colony,Bailey Road,P.S.
Danapur,Dist.-Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 145 of 2019
In
Civil Writ Jurisdiction Case No.7471 of 2018
======================================================
The State Of Bihar through the Principal Secretary Human Resource
Development Department,Govt. of Bihar,Patna
... ... Appellant/s
Versus
1. Magadh University through the Registrar and ors Bihar
2. Vice Chancellor,Magadh University, University Campus,Bodh Gaya,Gaya
3. Registrar, Magadh University,Bodh Gaya,Gaya
4. Bimala Chaudhary,Lecturer, Department of Botany,through the Head of the
Department of Botany,Ganga Devi Mahila College,Kankarbag,Patna
5. Punam Sinha,Lecturer, Department of Botany,through the Head of the
Department of botany,Ganga Devi,Mahila College,Kankarbag,Patna
6. Dri Sudhir Kumar Suldeep Prasad R/o Bhagwat Nagar,P.O.-Bahadurpur,P.S.
Agamkuan,Dist.-Patna,working as Lecturer,Department of Botany,Ganga
Devi Mahila College,Patna
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
46/86
======================================================
with
Letters Patent Appeal No. 146 of 2019
In
Civil Writ Jurisdiction Case No.835 of 2018
======================================================
1. The State of Bihar and Anr Bihar
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Laloo Nagar,
Madhepura, District- Madhepura through its Registrar.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
4. Satya Narayan Chaudhary Juhi Chaudhary resident of Village and P.O.
Sukhpur, P.S. and District- Supaul, presently posted as Lecturer in
Mathematics, S.N.S.R.K.S. College, Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 148 of 2019
In
Civil Writ Jurisdiction Case No.1290 of 2018
======================================================
1. The State Of Bihar and Ors Bihar
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Higher Education, Govt. of Bihar, Patna
... ... Appellant/s
Versus
1. Magadh University, Bodh Gaya and Ors through its Registrar.
2. The Vice Chancellor, Magadh University, Bodh Gaya
3. The Registrar, Magadh University Bodh Gaya
4. Chandrashekhar Prasad Late Jato Singh Village- Eknar, P.O.- Dhanwa, P.S.
Hisua, District- Nawada.
5. Uday Kumar Singh Late Kamta Prasad Singh Village- Daulatpur, P.O.-
Salempur, P.S. Alipur, District- Gaya.
6. Manoj Kumar Kamta Singh Village and P.O. Barauhna, P.S. Hisua, District
Nawada.
7. Dhirendra Kumar Shri Rameshwar Singh Village and P.O.- Mano, P.S.
Surajgarha, District- Munger.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
47/86
8. Jaishankar Kumar Ram Padarath Singh Village Jhakaur, P.S. Barahiya,
District- Lakhisarai.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 149 of 2019
In
Civil Writ Jurisdiction Case No.18748 of 2017
======================================================
1. The State of Bihar and Ors Bihar
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Higher Education, Bihar, Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, B.N. Mandal University and ors Madhepura
2. The Registrar, B.N. Mandal University, Madhepura
3. Dilip Kumar Yadav Late Janardan Prasad Yadav Resident of Village-
Dilauri, P.O.- Kali Prasad, P.S.- Pirpaiti, District- Bhagalpur
4. Guru Prasad Yadav Late Sitaram Yadav Resident of Village- Kathotiya, P.O.-
Kathotiya, P.S.- Bihariganj, District- Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 150 of 2019
In
Civil Writ Jurisdiction Case No.8123 of 2018
======================================================
1. The State Of Bihar and Ors through the Principal Secretary, Department of
Higher Education, Government of Bihar, Vikas Bhawan, New Secretariat,
Patna
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary, Department of Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Veer Kunwar Singh University through its Registrar and ors Ara
2. The Vice Chancellor, Veer Kunwar Singh University, Ara
3. The Registrar, Veer Kunwar Singh University, Ara
4. Finance Officer, Veer Kunwar Singh University, Ara
5. The Principal, Mahila College, Dalmianagar, Rohtas
6. Manoj Kumar Singh Late Rajendra Singh Resident of Village- Rasalpur,
P.S.- Mufasil, P.O.- Manpur, District- Gaya
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
48/86
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 151 of 2019
In
Civil Writ Jurisdiction Case No.19205 of 2017
======================================================
1. The State of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya and ors Bihar
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
4. The Finance Officer, Magadh University, Bodh Gaya at Bodh Gaya.
5. The Principal, Ram Lakhan Singh Yadav College, Aurangabad.
6. The Principal, College of Commerce, Arts and Science, Patna
7. Dr. Krishna Nand Yadav Sri Hari Nandan Yadav Lecturer in the department
of Economics, Ram Lakhan Singh Yadav College, Aurangabad, presently on
deputation in the Department of Economics, College of Commerce, Arts and
Science, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 152 of 2019
In
Civil Writ Jurisdiction Case No.18183 of 2017
======================================================
1. The State of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna
2. The Principal Secretary, Department of Higher Education Govt. of Bihar
Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya and Ors through its Registrar
2. The Vice Chancellor, Magadh University, Bodh Gaya, at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya
4. Bhagwan Singh Resident of Village-Chanka, P.S.-Nokha, District-Rohtas.
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
49/86
======================================================
with
Letters Patent Appeal No. 153 of 2019
In
Civil Writ Jurisdiction Case No.18443 of 2017
======================================================
1. The State Of Bihar and Ors through the Chief Secretary,Govt. of Bihar,Old
secretariat,Patna
2. The Principal Secretary, Department of Education,Govt. of Bihar,Patna
3. The Director,Higher Education, Department of Education,Govt. of
Bihar,Patna
... ... Appellant/s
Versus
1. The B.N. Mandal University and Ors Bihar
2. The Vice Chancellor, B.N. Mandal University,Laloo Nagar,Madhepura
3. Sanjay Kumar Singh Dr. B.K. Singh At present working as
Lecturer,Department of Zoology,S.N.S.R.K.S. College,Saharsa,P.S. and
Dist.-Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 154 of 2019
In
Civil Writ Jurisdiction Case No.18237 of 2017
======================================================
1. The State of Bihar and Ors through the Principal Secretary, Deptt. of
Education, Govt. of Bihar, Patna
2. The Principal Secretary, Dept. of Education govt. of Bihar, Patna
3. The Director, Higher Education, Deptt. of Education, Govt. of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University and Ors through its Vice Chancellor at Bodh Gaya,
Gaya
2. The Vice Chancellor, Magadh University at Bodh Gaya, Gaya
3. The Registrar, Magadh University, at Bodh Gaya, Gaya
4. The Principal, B.D. College, Patna Earlier known as B.D. Evening College,
Mithapur, Patna, a constituent unit of the Magadh University
5. Ramashish Prasad Singh late Surya Narain Singh R/o Village- Hasanpur,
P.S. Balia, District Begusarai.
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
50/86
Letters Patent Appeal No. 155 of 2019
In
Civil Writ Jurisdiction Case No.18673 of 2017
======================================================
1. The State of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Director, Higher Education, Human Resources Development
Department, Govt. of Bihar, Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University through its Registrar and Ors
Laloo Nagar, Madhepura, P.S. and District- Madhepura
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura
4. The Principal, Parwati Science College, Madhepura
5. Shashi Nath Jha Late Jata Shankar Jha Resident of Mohalla- Ward No.10,
Madhepura, P.S.- Madhepura Town, District- Madhupura at present working
as Lecturer, Department of History, Parwati Science College, Madhepura,
District- Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 157 of 2019
In
Civil Writ Jurisdiction Case No.19310 of 2017
======================================================
1. The State of Bihar and Anr through the Principal Secretary, Education
Department, Bihar, Patna
2. The Principal Secretary, Education Department, Bihar, Patna
... ... Appellant/s
Versus
1. B.N. Mandal University through its Registrar and Ors Madhepura
2. The Registrar, B.N. Mandal University, Madhepura
3. The Principal, K.B. Jha College, Katihar
4. Mohini Devi Prof. Krishna Deo Choudhary Resident of Amla Tola, Katihar,
P.S./District- Katihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
51/86
Letters Patent Appeal No. 158 of 2019
In
Civil Writ Jurisdiction Case No.653 of 2018
======================================================
The State of Bihar through the Principal Secretary, Human Resource
Department, Government of Bihar, New Secretariat Building, Bihar
... ... Appellant/s
Versus
1. The Vice Chancellor, B.N. Mandal University, Laloo Nagar, Madhepura and
ors Bihar
2. The Registrar, B.N. Mandal University,Madhepura
3. The Finance Officer B.N. Mandal University,Madhepura
4. The Principal, S.N.S.R.K.S. College,Saharsa
5. Chandra Mohan Singh Sri Badri Narayan Singh Resident of Village-
Lahaur,P.O. Telhar,P.S. Mahesi,Dist.Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 159 of 2019
In
Civil Writ Jurisdiction Case No.533 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary,Old
Secretariat,Patna
2. The Principal Secreary, Department of Human Resources
Development,Govt. of Bihar,Patna
3. The Director,Higher Education, Bihar,Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors P.S. and Dist.-Madhepura
2. The Vice Chancellor, Bhupendra Narayan Mandal University,Laloo
Nagar,Madhepura,P.S. and Dist.-Madhepura
3. The Registrar Bhupendra Narayan Mandal University,Laloo
Nagar,Madhepura,P.S. and Dist.-Madhepura
4. The Principal,K.B. Jha College, Katihar
5. Kewal Prasad Gupta Late Durga Prasad Gupta Resident of Mohalla-Gareri
Tola,P.S. and Dist.-Katihar at present working as Laboratory
Incharge,Department of Zoology,K.B. Jha College,Katihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
52/86
Letters Patent Appeal No. 160 of 2019
In
Civil Writ Jurisdiction Case No.69 of 2018
======================================================
1. The State Of Bihar and Ors through the Commissioner-cum-Secretary,
Human Resources Development Department, Government of Bihar, Patna
2. The Deputy Secretary, Human Resources Development Department,
Government of Bihar, Patna
3. The Director, Human Resources Development, Higher Education,
Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University through its Vice-Chancellor and Ors Magadh
University, Bodhgaya
2. Registrar, Magadh University, Bodhgaya
3. The Finance Office, Magadh University, Bodhgaya
4. The Principal Ramkrishna Dwarika College, Patna
5. Ram Sihason Singh Late Yogindra Singh Resident of Village- Gonikura,
P.S.- Chandi, District- Nalanda
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 162 of 2019
In
Civil Writ Jurisdiction Case No.18278 of 2017
======================================================
1. The State of Bihar and anr through the Chief Secretary Govt. of Bihar, Patna
2. The Principal Secretary, Human Resources Development Department, Govt.
of Bihar Patna Bihar
... ... Appellant/s
Versus
1. B. N. Mandal University, Madhepura through its Registrar and Ors Bihar
2. The Vice Chancellor, B.N. Mandal University, Madhepura. Bihar
3. The Registrar, B.n. Mandal University, Madhepura. Bihar
4. Shivendra Mishra Son of late Anand Mishra Resident of Village- Behat, P.S.
Lakhnour, District- Madhubani.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 163 of 2019
In
Civil Writ Jurisdiction Case No.526 of 2018
======================================================
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
53/86
The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors through its Registrar, P.S. and District
Madhepura
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District-Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District Madhepura
4. The Principal, K.B. Jha College, Katihar
5. Rakesh Kumar Gupta Late Yadu Mohan Gupta Resident of Mohalla-Amla
Tola, Ward No.30, Katihar, District-Katihar at Present Working as Typist,
K.B. Jha College, Katihar
6. Rajeshwar Prasad Shrivastav Late Krishnakant Sharan, Resident of Mohalla-
Amla Tola, Ward no. 30, Katihar, District-Katihar at Present Working as
Typist, K.B. Jha College, Katihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 164 of 2019
In
Civil Writ Jurisdiction Case No.18620 of 2017
======================================================
1. The State Of Bihar and anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Appellant/s
Versus
1. The Magadh University, Bodh Gaya through its Registrar and Ors Bodh
Gaya
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
4. The Finance Officer, Magadh University, Bodh Gaya at Bodh Gaya.
5. The Principal, Ram Lakhan Singh Yadav College, Aurangabad at
Aurangabad.
6. Bishwanath Prasad Singh Dwarika Prasad Singh working as a Store Keeper
in the Department of Chemistry, Ram Lakhan Singh Yadav College,
Aurangabad at Aurangabad, permanet resident of Village- Kama Bigha, P.S.
and District- Aurangabad.
7. Phulkeshwar Singh Yadav Sri Chamari Singh working as a Store Keeper in
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
54/86
the Department of Chemistry, R.L.S.Y. College, Aurangabad.
8. Shree Bhagwan Singh Sri Harihar Singh working as a Store Keeper in the
Department of Physics, R.L.S.Y. College, Aurangabad.
9. Rameshwar Prasad Kedar Yadav working as a Lab-in- Charge, Department
of Pshchology in R.L.S.Y. College, Aurangabad.
10. Kanhaiya Prasad Singh Sri Ganesh Prasad Singh working as a Lab-incharge,
Department of Botany in R.L.S.Y. College, Aurangabad.
11. Satyendra Kumar Yadav Late Jagdeo Singh Yadav working as an Assistant
in R.L.S.Y. College, Aurangabad.
12. Sheo Bilash Singh Late Fauzdar Yadav working as an Assistant in R.L.S.Y.
College, Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 166 of 2019
In
Civil Writ Jurisdiction Case No.16 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Director, Higher Education, Bihar, Patna Bihar
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and ors P.S. and District- Madhepura
2. The Vice-Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District Madhepura
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District Madhepura
4. The Principal, K.B. Jha College, Katihar. Bihar
5. Shiv Kumar Jha S/o late Rajendra Jha R/o Moh- Girja Chowk, Purnea,
District- Purnea Presently working on the post of Shorter (Non Teaching
Staff) under K.B. Jha College, Katihar, Distt. Katihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 167 of 2019
In
Civil Writ Jurisdiction Case No.576 of 2018
======================================================
1. The State Of Bihar and Ors Bihar
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
55/86
2. Principal Secretary, Human Recourses Development Department, Govt. of
BIhar, Patna Patna
3. The Director, Higher Education, Bihar, Patna The Director, Higher
Education, Bihar, Patna Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors through its Registrar, P.S. and District-
Madhepura
2. The Vice-Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura S. District Saharsa
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. District Madhepura
4. The Principal Secretary, Rajendra Mishra College, Saharsa P.S. Saharsa
Town, District Saharsa
5. Dr. Binita Jha Dinesh Jha at present Working as Lecturer Department of
Maithili, Rajendra Mishra College, Saharsa Resident of Mohalla-Gangjala,
P.S. Saharsa Town, District-Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 170 of 2019
In
Civil Writ Jurisdiction Case No.626 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
3. The Director, Higher Education, Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors P.S. and District Madhepura.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District- Madhepura.
4. The Principal, K.B. Jha College, Katihar
5. Om Prakash Singh Late Hira Singh resident of Village- 398A, New Railway
Colony, P.S. and District Katihar at Present working as Laboratory Incharge,
Department of Geography, K.B. Jha College, Katihar.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
56/86
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 171 of 2019
In
Civil Writ Jurisdiction Case No.18285 of 2017
======================================================
1. The State Of Bihar and anr through the Chief Secretary Govt. of Bihar,
Patna.
2. The Principal Secretary, Human Resource Development Department, Govt.
of Bihar, Patna.
... ... Appellant/s
Versus
1. Lalit Narayan Mithila University, Kameshwarnagar, Darbhanga through its
Registrar and ors Kameshwarnagar, Darbhanga.
2. Vice Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
3. Registrar, Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga.
4. Bibhuti Nath Jha, Lecturer in Economics, MLSM College, Darbhanga.
5. Ambarish Kumar Jha, Lecturer in Economics, MLSM College, Darbhanga.
6. Radha Govind Jha Late Bachcha Jha Resident of Village Balia, P.O. Umari,
P.S. Lakhnour, District- Madhubani.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 172 of 2019
In
Civil Writ Jurisdiction Case No.650 of 2018
======================================================
1. The State Of Bihar and Ors Bihar
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Director, Higher Education, Bihar, Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors through its Registrar, P.S. and District-
Madhepura.
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura,P.S. and District Madhepura
3. The Registrar Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and District Madhepura
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
57/86
4. The Principal, K.B. Jha College, Katihar.
5. Late Jagdish Kumar Sinha at Present Working as General Storekeeper, K.B.
Jha College, Katihar, at Present residing at Adarsh Grm Hakpara, Near
Shivpuri Mohalla Saharsa, P.S.-District-Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 173 of 2019
In
Civil Writ Jurisdiction Case No.18268 of 2017
======================================================
1. The State of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Govt. of Bihar, Patna
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Patna
... ... Appellant/s
Versus
1. Magadh University through its Registrar and Ors Gaya, District- Gaya
2. The Vice Chancellor, Magadh University, Gaya, District- Gaya, Bihar
3. The Registrar, Magadh University, Gaya, District- Gaya, Bihar
4. Nripendra Kumar Singh Gajendra Prasad Singh Lecturer in Economic,
Kishori Sinha Mahila College, Aurangabad, Resident of D/04, B.S.E.B.
Colony, P.S.- Chandauti, Distt- Gaya
5. Bhushan Kumar Late Ramchandra Singh Lecturer in Pali, Kishori Sinha
Mahila College, Aurangabad, Resident of Mohalla- Unta, P.S. and Dist-
Jehanabad
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 175 of 2019
In
Civil Writ Jurisdiction Case No.6 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary,Old
Secretariat,Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Director, Higher Education, Bihar, Patna.
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University, Laloo Nagar, Madhepura
through its Registrar and Ors P.S. and District Madhepura
2. The Vice-Chancellor, Bhupendra Narayan Mandal University, Laloo Nagar,
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
58/86
Madhepura, P.S. Dist.-Madhepura
3. The Registrar, Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura, P.S. and Distt.-Madhepura
4. The Principal, K.B. Jha College, Katiar
5. Arbind Kumar Singh Late Sadanand Prasad Singh Resident of Mohalla-
Laliyahi, P.S. Dist.-Katihar at present working as Laboratory
Incharge,Department of Zoology,K.B. Jha College ,Katilhar,Dist.-Katihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 176 of 2019
In
Civil Writ Jurisdiction Case No.49 of 2018
======================================================
The State of Bihar through the Principal Secretary, Human Resource
Department, Government of Bihar, New Secretariat Building, Bihar.
... ... Appellant/s
Versus
1. The Vice Chancellor, B.N. Mandal University and Ors , Laloo Nagar,
Madhepura
2. The Registrar, B.N. Mandal University, Madhepura.
3. The Finance Officer, B.N. Mandal Unversity Madhepura.
4. The Principal, S.N.S.R.K.S. College, Saharsa.
5. Ashok Kumar Singh Late Gurdeo Singh Resident of Villae-Lahuar,P.O.
Telhar,P.S.Mahesi,Dist. Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 179 of 2019
In
Civil Writ Jurisdiction Case No.178 of 2018
======================================================
1. The State of Bihar and Anr through the Chief Secretary, Govt. of Bihar,
Patna
2. The Principal Secretary, Human Resource Development Department, Goct.
of Bihar, Patna
... ... Appellant/s
Versus
1. Lalit Narayan Mithila University and Ors Kameshwarnagar, Darbhanga
through its Registrar
2. Vice Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga
3. Registrar, Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
59/86
4. Bibhuti Nath Jha, Lecturer in Economics, MLSM College, Darbhanga
5. Ambarish Kumar Jha, Lecturer in Economics, MSM College, Darbhanga
6. Sushil Kumar Jha Sri Mahakant Jha Resident of Village- Ranti, P.S.-
Rajnagar, District- Madhubani at present working as Lecturer, Department
of Economics MLSM College, Darbhanga
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 180 of 2019
In
Civil Writ Jurisdiction Case No.473 of 2018
======================================================
1. The State of Bihar and Ors through the Chief Secretary, Old Secretariat,
Patna.
2. The Principal Secretary, Department of Human Resources Development
Department, Govt. of Bihar, Patna.
3. The Director, Higher Education, Bihar, Patna.
... ... Appellant/s
Versus
1. The B. N. Mandal University through its Registrar and Ors Madhepura.
2. The Vice- Chancellor, B.N. Mandal University, Lalu Nagar, Madhepura.
3. The Registrar, B.N. Mandal University, Lalu Nagar, Madhepura.
4. The Principal B.N.M.V. College, Sahugarh, Madhepura.
5. Mohammad Sadre Alam, Quadrat Alam, Resident of Chhoti Masjid Ke
Najdik, Adarsh Nagar Ward No. 8, Nagar Parishad, Madhepura at present
Working as Lab In-Charge, Home Science, B.N.M.V. College, Sahugarh,
District- Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 223 of 2019
In
Civil Writ Jurisdiction Case No.14178 of 2018
======================================================
1. The State Of Bihar and Anr Bihar.
2. The Commissioner-cum-Principal Secretary, Department of Human
Resources, Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The Vice-Chancellor of the Lalit Narain Mithla University, Darbhanga,
Bihar And Ors Bihar.
2. The Registrar of Lalit Narain Mithla University, Darbhanga District-
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
60/86
Darbhanga.
3. The Principal M.L.S.M. College, Darbhanga, District- Darbhanga.
4. Malti Jha, Wife of Dr. Anil Kumar Jha, Resident of Village- Dikhusbag,
Rambag Campus, P.O.- K.S.D.S. University, District Darbhanga, Lab-In-
Charge in Home Science, M.L.S.M. College of Lalit Narain Mithla
University, Darbhanga, Bihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 226 of 2019
In
Civil Writ Jurisdiction Case No.10044 of 2018
======================================================
1. The State Of Bihar and Ors through the Principal Secretary, Department of
Higher Education, Government of Bihar, Vikas Bhawan, New Secretariat,
Patna
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Vikas Bhawan, New Secretariat, Patna
3. The Secretary, Department of Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Magadh University through its Registrar and Ors Bodh Gaya, Gaya
2. The Vice Chancellor, Magadh University, Bodh Gaya, Gaya
3. The Registrar, Magadh University, Bodh Gaya, Gaya
4. Finance Officer, Magadh University, Bodh Gaya, Gaya
5. The Principal, Kishori Sinha Mahila College, District- Aurangabad
6. Naval Kishore Singh Son of Late Kalika Prasad Singh Resident of Village
and Post- Kunda, P.S.- Muffasil Aurangabad, District- Aurangabad
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 230 of 2019
In
Civil Writ Jurisdiction Case No.12264 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary,Education Old
Secretariat,Govt. of Bihar,Patna
2. The Principal Secretary, Department of Human Resources Development
Department,Govt. of Bihar,Patna
3. The Director, Higher Education Department,Govt. of Bihar,Patna
... ... Appellant/s
Versus
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
61/86
1. The B.N. Mandal University Lalu Nagar,Madhepura
2. The Vice Chancellor, B.N. Mandal University,Lalu Nagar,Madhepura
3. The Registrar, B.N. Mandal University,Lalu Nagar,Madhepura
4. The Principal B.N.M.V. College, Sahugarh,Madhepura
5. Harinandan Kumar, Son of late Asarfi Pandey, Resident of Jibchhpur, P.S.
Gamahariya, District- Madhepura at Present working as Lab- Boy, Home
Science Department, B.N.M.U. College, Sahugarh, District- Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 232 of 2019
In
Civil Writ Jurisdiction Case No.16708 of 2018
======================================================
1. The State Of Bihar and Anr Through The Director Higher Education Govt of
Bihar
2. The Principal Secretary Department Of education Government of Bihar
Patna Bihar patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Lalu Nagar Madhepura
Through its Registrar District Madhepura
2. The Vice Chancellor, Bhupendra Narayan Mandal University, Lalu Nagar,
Madhepura lalu nagar Madhepura Bihar
3. The Registrar, Bhupendra Narayan Mandal University, Lalu Nagar,
Madhepura. Lalu Nagar Madhepura
4. The Principal, Rajendra Mishra College, Saharsa, District - Saharsa. Bihar
5. Ashok Kumar Jha S/o Sri Radha Ballabh Jha R/o Village Mohanpur P.S
Nauhatta District Saharsa at Present Working as accounts clerk cum Cashier
Rajendra Mishra Collge Saharsa
6. Uday Kant Jha S/o Sri balbhadra Jha resident of Mohalla - Naya Bazar,
Ward No. 3, Saharsa, at present working as Storekeeper, Department of
Zoology, Rajendra Mishra College, Saharsa.
7. Shobha Kant Jha S/o Sri Anirudh jha resident of village - Shreepur, P.S. -
Pratapganj, District - Supaul, at present working as Counter Clerk, Rajendra
Mishra College, Saharsa.
8. Shri Raman Jha S/O Shri Chaturbhuj Jha R/o resident of Village - Padri, P.S.
- Bangaon, District - Saharsa, at present working as Assistant Librarian,
Rajendra Mishra College, Saharsa.
9. Shivanand Jha S/O Jaiveer Jha resident of Village Jagatpur, P.S. and District
- Supaul, at present working as P.T.I., Rajendra Mishra College, Saharsa.
10. Rambha Devi W/o Late hari Shankar Jha resident of Vidyapati Nagar,
Saharsa, District - Saharsa.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
62/86
11. Bam Shankar Jaiswal S/o Late Laxmi Narayan Jaiswal resident of village -
Doulatpur, P.S. - Raghopur, District - Supaul.
12. Arbind Kumar Mishra S/o Late Narendra narayan Mishra resident of village
- Gospur, P.S. - Karjain, District - Supaul, at present working as
Stenographer, Rajendra Mishra College, Saharsa.
13. Paras nath kamat S/o Bachche lal kamat resident of village - Parmanandpur,
P.S. - Karjain, District - Supaul.
14. Rajiv Kumar Mishra S/o Late radhe Shyam Mishra R/o Village lalganj P.S. -
Bihra, District - Saharsa, at present working as Counter Clerk, Rajendra
Mishra College, Saharsa.
15. Baidyanath Choudhary S/o Late Ram Naresh Choudhary Vill.-Harpur,
Elouth, P.s.-Musari Gharari, Distt.-Samastipur at present working as Shorter,
Rajendra Mishra College, Saharsa
16. Kumari Usha D/o Shyamanand Jha Vill.-Parsama, P.s. and Distt.-Supaul at
present working as Laboratory Incharge, Department of Psychology,
Rajendra Mishra College, Saharsa
17. Rabindra Mishra S/o Late Radhakant Mishra Vill.-Garhia, P.s.-Bangaon,
Distt.-Saharsa
18. Anil Kumar Jha S/o Late Krishna Ballabh Jha Vill.-Patuwaha, P.s-Saharsa,
Distt.-Saharsa
19. Mohanand Jha S/o Satyadeo Jha Vill.-Motipur, Ps.-Karjain, Distt.- Supaul at
present working as Correspondence Clerk, Rajendra Mishra College,
Saharsa
20. Shashi Chandra Bhushan Kumar S/o Lalji Singh Vill.-Chakdah, P.s-
Ekangarsarai, Distt.-Nalanda at present working as Orderly, Rajendra
Mishra College, Saharsa
21. Yogendra Choudhary S/o Late Fudan Choudhary Vill.-Dumri Achalpur, P.s.-
Raghopur, Distt.-Supaul at present working as Orderly, Rajendra Mishra
College, Saharsa
22. Sudha Kant Jha S/o Shivanand Jha Vill.-Ramganj, P.s.-Udakishunganj,
Distt.-Madhepura at present working as Laboratory Boy, Rajendra Mishra
College, Saharsa
23. Harendra Jha S/o Prem Sundar Jha Vill.-Lalpur, P.s.-Singeshwar, Distt.-
Madhepura at present working as Orderly Rajendra Mishra College, Saharsa
24. Hari Krishna Jha S/o Shaleshwar Jha Vill.-Purushottampur, P.s-Bihra, Distt.-
Saharsa at present working as Orderly, Rajendra Mishra College, Saharsa
25. Kailash Jha S/o Padmanand Jha Vill.-Padwa Navtol Bishanpur, P.s.-
Murliganj, Distt.-Madhepura at present working as Orderly, Rajendra
Mishra College, Saharsa
26. Parmeshwar Jha S/o Late Nityanand Jha Vill.-Padwa Navtol Bishanpur, P.s.-
Murliganj, Distt.-Madhepura at present working as Orderly, Rajendra
Mishra College, Saharsa
27. Binod Kumar S/o Radha Ballabh Jha Vill.-Mohanpur, P.s.-Nouhatta, Distt.-
Saharsa at present working as Orderly, Rajendra Mishra College, Saharsa
28. Sushil Kumar Jha S/o Phulkant Jha Vill.-Patuaha, P.s and Distt.-Saharsa at
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
63/86
present working as Orderly, Rajendra Mishra College, Saharsa
29. Amarnath Pathak S/o Dukhan Pathak Vill.-Balua Bazar, P.s.-Balua Bazar,
Distt.-Supaul at present working as Orderly, Rajendra Mishra College,
Saharsa
30. Dayakant Pathak S/o Sudhakant Pathak Vill and P.s.- Balua Bazar, Distt.-
Supaul at present working as Orderly, Rajendra Mishra College, Saharsa
31. Laxmi Narayan Jha S/o Late Parsuram Jha Vill.-Barail, P.s. and distt.-
Supaul at present working as Orderly, Rajendra Mishra College, Saharsa
32. Mohan Mishra S/o Late Shambhu Nath Mishra Vill.-Gospur, P.s.-Karjain,
Distt.-Supaul
33. Karuneshwar Jha S/o Rajeshwar Jha Vill.-Murli, P.s.-Raghopur, Distt.-
Supaul at present working as Orderly, Rajendra Mishra College, Saharsa
34. Shashikant Mishra S/o Kuldip Narayan Mishra Vill and Ps.-Balua Bazar,
Distt.-Supaul at present working as Orderly, Rajendra Mishra College,
Saharsa
35. Ganesh Prasad Yadav S/o Asarfi Yadav Vill.-Garhia, P.o.-Garhia, P.s.-
Bangaon, Distt.-Saharsa at present working as Orderly, Rajendra Mishra
College, Saharsa
36. Chandrakala Devi W/o Thithar Mistri Vill.- Garhia, P.s.-Bangaon, Distt.-
Saharsa
37. Manoj Kumar Mishra S/o Jivanand Mishra Vill.-Ratanpur, P.s.-Ratanpur,
Distt.-Supaul at present working as Orderly, Rajendra Mishra College,
Saharsa
38. Amrendra Jha S/o Ganesh Jha Vill.-Sarouni, P.s.-Bihariganj, Distt.-
Madhepura at present working as Orderly, Rajendra Mishra College, Saharsa
39. Vimal Kumar Jha S/o Sri Bijendra Narayan Jha Resident of Babhani, P.S
Gamhariya District Madhepura at Present Working as orderly , Rajendra
Mishra College Saharsa
40. Shyam Sundar Prasad S/O Late Pulkit Choudhary R/O Village Babhani , P.S
Gamarhiya District Madhepura at Present working as orderly Rajendra
Mishra College Saharsa
41. Chandra Shekhar Thakur S/O Late Dinanath Thakur R/O village babhani P.S
Gamhariya District Madhepura at Present Working as orderly Rajendra
Mishra College Saharsa
42. Buchan Devi W/O Late Shobhkant Pathak R/O village Jagatpur P.S and
District Supaul
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 255 of 2019
In
Civil Writ Jurisdiction Case No.9122 of 2018
======================================================
1. Lalit Narayan Mithila University, Kameshwar Nagar and Ors Darbhanga
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
64/86
2. The Vice Chancellor, Lalit Narayan Mithila University,Kameshwar
Nagar,Darbhanbga
3. The Registrar, Lalit Narayan Mithila University,Kameshwar
Nagar,Darbhanga
... ... Appellant/s
Versus
1. ( Dr.) Ram Sudhist Choudhary and Ors S/o Late Shiv Narayan Choudhary
R/o 52 Bigha,Laxmisagar,P.S. LNMU,Dist.-Darbhanga
2. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
3. The Principal Secretary, Human Resources Development Department,Govt.
of Bihar,Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 335 of 2019
In
Civil Writ Jurisdiction Case No.22844 of 2018
======================================================
1. The State Of Bihar and Anr through the Principal Secretary, Department of
Higher Education, Government of Bihar, Patna.
2. The Principal Secretary, Department of Higher Education, Government of
Bihar, Patna.
... ... Appellant/s
Versus
1. The Lalit Narayan Mithila University and Ors Darbhanga, through its
Registrar.
2. The Vice Chancellor, Lalit Narayan Mithila University, Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Darbhanga.
4. The Finance Officer, Lalit Narayan Mithila University, Darbhanga.
5. Narendra Kumar Jha, S/o Bhola Jha, Resident of 229, Lakshmi Sagar,
Village- Lakshmi Sagar, P.S. and District- Darbhanga presently working as a
Senior Lecturer in the Department of History, Maharaja Lakshmiswar Singh
Memorial College, Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 336 of 2019
In
Civil Writ Jurisdiction Case No.16835 of 2014
======================================================
1. The State Of Bihar and Ors through Principal Secretary, Education
Department, Patna Secretariat, Patna.
2. The Principal Secretary, Education Department, Patna Secretariat, Patna.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
65/86
3. The Director, Higher Education, Education Department, Patna Secretariat,
Patna.
... ... Appellant/s
Versus
1. Vice Chancellor, Lalit Narayan Mithila University and Ors Darbhanga
2. Lalit Narayan Mithila University, Darbhanga through its Registrar.
3. Registrar, Lalit Narayan Mithila University, Darbhanga.
4. Principal, J.M.D.P.L. Mahila College, Madhubani under the Jurisdication of
L.N. Mithila University, Darbhanga (Bihar).
5. Lal Narayan Raut Son of Late Jagdish Narayan Raut Presently working as
Storekeeper (Zoology) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N. Mithila University, Darbhanga (Bihar).
6. Umesh Lal Chaudhary Son of Late Bhola Chaudhary Presently working as
Clerk in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar)/.
7. Vijay Mahaseth Son of Late Birendra Narayan Mahaseth Presently working
as Clerk in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
8. Surendra Mandal Son of Buchkun Mandal Presently working as Clerk in
J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
9. Dilip Kumar Singh Son of Shri Naresh Pd. Singh Presently working as
Storekeeper (Botany) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
10. Asha Devi D/o Late Maujelal Yadav Presently working as Storekeeper
(Psychology) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
11. Gajendra Singh Son of Late Pano Singh Presently working as Storekeeper
(Chemistry) in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction
of L.N.Mithila University, Darbhanga (Bihar).
12. Bibhuti Nath Jha Son of Amarendra Jha Presently working as Storekeeper
(Geology) in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction
of L.N.Mithila University, Darbhanga (Bihar).
13. Satya Narayan Pradhan Son ofLate Laxmi Pradhan Presently working as
Clerk in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
14. Suresh Kumar Chaudhary Son of Sri Mahendra Chaudhary Presently
working as Storekeeper in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
15. Nagendra Prasad Nirala Son of Shri Yogendra Prasad Presently working as
Typist in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
16. Bashudeo Panjiyar Son of Late Satyanarayan Panjiyar Presently working as
Sr. Typist in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
66/86
of L.N.Mithila University, Darbhanga (Bihar).
17. Balram Mandal Son of Late Bagish Mandal Presently working as Clerk in
J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
18. Shashi Bhushan Roy Son of Late Ram Narayan Ray Presently working as
Clerk in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
19. Jai Rudra Kamti Son of Late Jailal Kamti Presently working as Lab-in-
Charge (Physics) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
20. Deo Nath Yadav Son ofLate Sarabjit Yadav Presently working as Tabla
Player in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
21. Sulekha Kumari D/o Jai Narayan Kara Presently working as Lab-in-Charge
(Psychology) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
22. Shiv Tarni Devi D/o Late Sukhdev Yadav Presently working as Peon in
J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
23. Shatrughana Mahato Son of Late Mahavir Mahto Presently working as Lab
Boy in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
24. Raj Kumar Choudhary Son of Late Birbal Choudhary Presently working as
Clerk in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
25. Bharat Lal Chaudhary Son of Shri Rooplal Choudhary Presently working as
Clerk in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
26. Usha Kumari D/o Biltu Gara Presently working as Lab in-Charge (Zoology)
in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
27. Arun Kumar Pradhan Son ofLate Ramji Pradhan Presently working as Lab-
in-Charge (Botany) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
28. Shambhu Kr. Chaudhary Son of Late Dhruvnarayan Chaudhary Presently
working as Lab-in-Charge (Zoology) in J.M.D.P.L. Mahila College,
Madhubani under the Jurisdiction of L.N.Mithila University, Darbhanga
(Bihar).
29. Binay Bhushan Panjiyar Son of Shri Shiv Narayan Panjiyar Presently
working as Lab-in-Charge (Chemistry) in J.M.D.P.L. Mahila College,
Madhubani under the Jurisdiction of L.N.Mithila University, Darbhanga
(Bihar).
30. Binay Kumar Jha Son ofLate Laxmi Narayan Jha Presently working as Lab-
in-Charge (Chemistry) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
31. Bindeshwar Nayak Son of Late Hiralal Nayak Presently working as Lab-in-
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
67/86
Charge (Physics) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
32. Pramod Kr. Agrawal Son of Late Prahalad Pd. Agrawal Presently working as
Lab-in-Charge in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
33. Dilip Kumar Mahto Son of Late Dev Narayan Mahto Presently working as
Lab-in-Charge in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
34. Ram Chandra Sinha Son of Late Ramphal Sinha Presently working as Lab-
in-Charge (Physics) in J.M.D.P.L. Mahila College, Madhubani under the
Jurisdiction of L.N.Mithila University, Darbhanga (Bihar).
35. Ram Deo Yadav Son of Shri Raslal Yadav Presently working as Clerk in
J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
36. Renu Devi D/o Jageshwar Mishra Presently working as Peon in J.M.D.P.L.
Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
37. Pramod Kr. Yadav Son of Late Hiralal Yadav Presently working as Peon in
J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
38. Surendra Prasad Thakur Son of Late Jagdeo Thakur Retired Lab-in-Charge
(Physics) in J.M.D.P.L. Mahila College, Madhubani under the Jurisdiction of
L.N.Mithila University, Darbhanga (Bihar).
39. Anirudh Rai Son of Late Jag Narayan Rai Retired Clerk in J.M.D.P.L.
Mahila College, Madhubani under the Jurisdiction of L.N.Mithila
University, Darbhanga (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 338 of 2019
In
Civil Writ Jurisdiction Case No.11941 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Govt. of Bihar,
New Secretariat, Patna
2. The Principal Secretary Department of Education, Govt. of Bihar, New
Secretariat, Patna
3. The Director Higher Education, Department of Education, Govt. of Bihar,
Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Laloo Nagar,
Madhepura through its Registrar
2. The Vice-Chancellor Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
68/86
3. The Registrar Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura
4. The Principal B.N.M.V. College, Sahugarh, Madhepura
5. Sita Ram Yadav S/o Saryug Yadav @ Saryug Prasad Yadav Resident of
Vill.- Bathnaha, P.s.- Sour Bazar, Distt.- Saharsa
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 339 of 2019
In
Civil Writ Jurisdiction Case No.12237 of 2018
======================================================
1. The State Of Bihar and Ors through the Chief Secretary, Govt. of Bihar,
New Secretariat, Patna
2. The Principal Secretary Department of Education, Govt. of Bihar, New
Secretariat, Patna
3. The Director Higher Education, Department of Education, Govt. of Bihar,
Patna
... ... Appellant/s
Versus
1. The Bhupendra Narayan Mandal University and Ors Laloo Nagar,
Madhepura through its Registrar
2. The Vice-Chancellor Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura
3. The Registrar Bhupendra Narayan Mandal University, Laloo Nagar,
Madhepura
4. TThe Principal B.N.M.V. College, Sahugarh, Madhepura
5. Raghuni Prasad Yadav S/o Lelhai Prasad Yadav Resident of Village-
Tengaraha, P.s.- Singheshwar, Distt.- Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 488 of 2019
In
Civil Writ Jurisdiction Case No.16411 of 2018
======================================================
1. The State Of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of Human Resources Development
Department, Government of Bihar.
3. The Director, Higher Education, Human Resources Development
Department, New Secretariat, Patna, Bihar.
... ... Appellant/s
Versus
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
69/86
1. Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga through the
Registrar.
2. The Vice-Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. The Principal, MLSM College, Darbhanga.
5. Daya Nath Jha Son of Late Mukti Nath Jha Resident of Snapur, P.O. and P.S.
Snapur, Dist Darbhanga presently resident of Beta Chauk, PO-DMCH, P.S.
Laheriyasarai, District-Darbhanga, Bihar.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 645 of 2019
In
Civil Writ Jurisdiction Case No.13081 of 2018
======================================================
1. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
2. Principal Secretary Human Resources Developement Department,
Government of Bihar, Patna
3. Director Higher Education Government of Bihar, Patna.
... ... Appellant/s
Versus
1. B.N. Mandal University Laloo Nagar Madhepura through its Registrar.
2. Vice Chancellor B.N. Mandal University, Laloo Nagar Madhepura.
3. Registrar B.N. Mandal University, Laloo Nagar Madhepura.
4. Umesh Kumar S/o Late Vishwanath Prasad Yadav R.O.- Village - Manhara,
P.O.- Sukhasan, P.S.- and District - Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 646 of 2019
In
Civil Writ Jurisdiction Case No.23358 of 2018
======================================================
1. The State of Bihar Bihar
2. The Principal Secretary Human Resource Development Department, Govt.
of Bihar, Patna
... ... Appellant/s
Versus
1. B.N. Mandal University Laloo Nagar, Madhepura through its Registrar
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
70/86
2. The Vice Chancellor B.N. Mandal University, Laloo Nagar, Madhepura
3. The Registrar B.N. Mandal University, Laloo Nagar, Madhepura
4. Shyam Sundar Thakur S/o Late Sarwas Lal Thakur R/o Ward No. 12,
Dholbajja Sarswati-Sarwaspath, Forbesganj, Dholbaja, Araria
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 647 of 2019
In
Civil Writ Jurisdiction Case No.3261 of 2019
======================================================
The State of Bihar through the Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The B.N. Mandal University, Madhepura through its Registrar
2. The Vice Chancellor B.N. Mandal University, Madhepura
3. The Registrar B.N. Mandal University, Madhepura
4. Chhote Lal Yadav S/o Awadh Yadav Peon of Parvati Science College, At and
P.S. and District-Madhepura
5. Upendra Yadav S/o Raghuvir Yadav Peon of Parvati Science College, At and
P.S. and District-Madhepura
6. Ganeshi Yadav S/o Chhedi Yadav Peon of Parvati Science College, At and
P.S. and District-Madhepura
7. Nripendra Yadav S/o Bijal Yadav Peon of Parvati Science College, At and
P.S. and District-Madhepura
8. Upendra Prasad Yadav S/o Dukha Yadav Peon of Parvati Science College,
At and P.S. and District-Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 651 of 2019
In
Civil Writ Jurisdiction Case No.8261 of 2018
======================================================
The State of Bihar through Director of Higher Education, Bihar, Patna.
... ... Appellant/s
Versus
1. Magadh University, Bodh Gaya through its Vice Chancellor of Magadh
University Bodh Gaya.
2. The Vice Chancellor of Magadh University Body Gaya
3. The Registrar, of Magadh University Bodh Gaya.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
71/86
4. Muneshwar Prasad, Son of Late Buddhu Rai, Resident of Village- Saidpur
Totla, P.S.- Bakhtiyarpur, District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 652 of 2019
In
Civil Writ Jurisdiction Case No.10564 of 2010
======================================================
The State of Bihar through the Commissioner-cum-Secretary to the
Government in the Higher Education Department New Secretariat, Patna
... ... Appellant/s
Versus
1. B.N. Mandal University Lalunagar, Madhepura though its Vice Chancellor
2. The Vice Chancellor B.N.Mandal University Lalunagar, Madhepura
3. The Registrar B.N.Mandal University Lalunagar, Madhepura
4. The Principal B.N.Mandal Vanijya Mahavidyalaya, Sahugarh,Madhepura
5. Sri Ashok Kumar s/o Vishnu Kumar presently posted as Laboratory-
InCharge, Department of Zoology, B.N.Mandal Vanijya Mahavidyalaya,
Sahugarh, Madhepura
6. Pitamber Prasad Yadav S/o Late Bhakti Prasad Yadav presently posted as
Lab-Incharge in the Department of Chemistry, B.N.Mandal Vanijya
Mahavidyalaya, Sahugarh, Madhepura
7. Santosh Kumar Singh S/o Late Anirudh Prasad Singh R/o Ward No. 18, At
and P.o.- Madhepura, Distt.- Madhepura, presently working As Laboratory
In-charge (Physics) in B.N.Mandal Vanijya Mahavidyalaya, Sahugarh,
Madhepura
8. Kunwar Kishore Kanhaiya S/o Late Jai Narayan Mandal R/o Ward No. 18,
At and P.o.- Madhepura, Distt.- Madhepura, Presently working at Lab-
Incharge (Chemistry) in B.N.Mandal Vanijya Mahavidyalaya, Sahugarh,
Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 659 of 2019
In
Civil Writ Jurisdiction Case No.1989 of 2018
======================================================
1. The State of Bihar through the Secretary, Education Department,
Government of Bihar, Patna
2. The Principal Secretary Education Department, Government of Bihar, Patna
... ... Appellant/s
Versus
1. The Baba Saheb Bhim Rao Ambedkar University Muzaffarpur through its
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
72/86
Vice Chancellor
2. The Vice Chancellor Baba Saheb Bhim Rao Ambedkar University,
Muzaffarpur
3. The Registrar Baba Saheb Bhim Rao Ambedkar University, Muzaffarpur
4. The Proctor Baba Saheb Bhim Rao Ambedkar University, Muzaffarpur
5. The Principal Ram Lakhan Singh Yadav College, Bettiah
6. Rishav Verma S/o Late Kameshwar Prasad R/o Bettiah, P.S. and P.O. Bettiah
Nagar, District-West Champaran
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 660 of 2019
In
Civil Writ Jurisdiction Case No.6659 of 2019
======================================================
The State of Bihar through the Principal Secretary, Human Resources
Development Department Government of Bihar, Patna.
... ... Appellant/s
Versus
1. The B.N. Mandal University Madhepura, through its Registrar
2. The Vice Chancellor B.N. Mandal University, Madhepura
3. The Registrar B.N. Mandal University, Madhepura
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 662 of 2019
In
Civil Writ Jurisdiction Case No.12797 of 2018
======================================================
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. Principal Secretary Human Resources Development Department,
Government of Bihar, Patna
3. Director Higher Education, Government of Bihar, Patna
... ... Appellant/s
Versus
1. B.N. Mandal University Laloo Nagar, Madhepura, through its Registrar
2. The Vice Chancellor B.N. Mandal University, Laloo Nagar, Madhepura
3. Registrar B.N. Mandal University, Laloo Nagar, Madhepura
4. Shiv Nandan Yadav S/o Shri Sudim Lal Yadav R/o Village and P.O. Baysi,
P.S. Karjain Bazar, District-Supaul
... ... Respondent/s
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
73/86
======================================================
with
Letters Patent Appeal No. 666 of 2019
In
Civil Writ Jurisdiction Case No.2491 of 2019
======================================================
1. The State of Bihar Bihar
2. The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
3. The Director, Higher Education, Govt. of Bihar, Patna
... ... Appellant/s
Versus
1. The Vice Chancellor, B.N. Mandal University Madhepura.
2. The Registrar, B.N. Mandal Univeristy, Madhepura.
3. Md. Shabbir Ahmad S/o Late Ashraf Ali Resident of Village-Nariyar, P.S.-
Nariyar, District-Saharsa.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 667 of 2019
In
Civil Writ Jurisdiction Case No.22494 of 2018
======================================================
1. The State of Bihar through the Principal Secretary, department of Higher
Education, Governement of Bihar, Patna.
2. The principal Secretary, department of Higher Education Government of
Bihar, Patna.
... ... Appellant/s
Versus
1. The B.N. Mandal University Madhepura through its Registrar
2. The Vice Chancellor, B.N. Mandal University, Madhepura.
3. The Registrar, B.N. Mandal University, Madhepura.
4. The Finance Officer, B.N. Mandal University, Madhepura.
5. The Principal, Parwati Science College, Kirti Nagar, Madhepura.
6. Janardan Yadav Pahalwan S/o Dukhi Yadav Resident of Village-Sripur, P.S.-
District-Madhepura, Presently Working as a Peon in Parwati Science Collge,
Kirti Nagar, Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 669 of 2019
In
Civil Writ Jurisdiction Case No.10507 of 2018
======================================================
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
74/86
1. The State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. The Principal Secretary Department of Higher Education, Government of
Bihar, Patna.
... ... Appellant/s
Versus
1. Tilka Manjhi Bhagalpur University through its Registrar.
2. The Vice Chancellor Tilka Manjhi Bhagalpur University, Bhagalpur.
3. The Registrar Tilka Manjhi Bhagalpur University, Bhagalpur.
4. The Finance Officer Tilka Manjhi Bhagalpur University, Bhagalpur.
5. Amar Kumar Sinha S/o Late Ajay Kumar Sinha Presently working as a
Lecturer in Commerce, Jamalpur Evening College, Jamalpur, permanent
resident of Lallu Pokhar, P.S. - Munger Sadar District - Munger.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 794 of 2019
In
Civil Writ Jurisdiction Case No.17670 of 2017
======================================================
1. The Magadh University through its Vice Chancellor, Bodh Gaya
2. The Vice-Chancellor, Magadh University,Bodh Gaya
3. The Registrar, Magadh University,Bodh Gaya
4. The Finance Officer, Magadh University,Bodh Gaya
... ... Appellant/s
Versus
1. Akhilanand Singh S/o Late Binda Singh Resident of Village Kobil,PO
Kobil,PS Islampur,Dist.Nalanda
2. Kumar Kanhaiya Jee S/o Sri Shyam Kishore Singh Resident of House
No.06,Behind Shiv Temple,Mahatma Gandhi Nagar,PO and PS
Kankarbagh,Dist.Patna
3. Upendra Kuamr Singh S/o Late Surajdeo Singh Resident of Lalkothi
Compound,near Civil Police Line,Dist.Gaya
4. Vivek Mohan S/o Late Anand Mohan Sharma Resident of Village
Sherthua,PO Sherthua,Dist.Jehanabad
5. Vibha Sinha W/o Late Sailendra Rai Resident of Vijay Nagar,Near Water
Tank,PO and PS Kankarbagh,Dist.Patna
6. Rameshwar Sharma S/o Late Parma Rai Resident of Village and PO
Dhanchhuha,PS Chorry,Dist.Bhojpur
7. The State of Bihar, through the Principal Secretary,Department of Higher
Education,Govt. of Bihar,Patna
8. The Principal Secretary, Department of Higher Education,Govt.of
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
75/86
Bihar,Patna
9. The Principal Secretary, Department of Finance,Govt. of Bihar,Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 821 of 2019
In
Civil Writ Jurisdiction Case No.15984 of 2018
======================================================
1. Veer Kuwar Singh University Ara through its Registrar
2. The Vice Chancellor Veer Kuwar Singh University, Ara
3. The Registrar Veer Kuwar Singh University, Ara
... ... Appellant/s
Versus
1. Dr. Md. Walayat Ali Khan S/o Late Naimulla Khan Vill.- Dumari, P.o.-
Kabilaspur, P.s.- Durgawati, Distt.- Kaimur
2. The State of Bihar Bihar
3. The Principal Secretary Higher Education Department, Govt. of Bihar, Patna
4. The Director Higher Education, Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 840 of 2019
In
Civil Writ Jurisdiction Case No.1027 of 2018
======================================================
1. The Magadh University, Bodh Gaya through its Registrar.
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
4. The Finance Officer, Magadh University, Bodh Gaya at Bodh Gaya.
... ... Appellant/s
Versus
1. Dashrath Chaudhary S/o- Late Ram Bilash Chaudhary Presently working as
Peon in Ram Lakhan Singh Yadav College, Aurangabad, P.S. and District-
Aurangabad, Permanent Resident of Village- Aanti, P.S. Koch, District-
Gaya.
2. That State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
3. The Principal Secretary, Department of Higher Education, Government of
Bihar, Patna.
4. The Principal, Ram Lakhan Singh Yadav College, Aurangabad, P.S. and
District- Aurangabad.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
76/86
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 841 of 2019
In
Civil Writ Jurisdiction Case No.18183 of 2017
======================================================
1. The Magadh University Bodh Gaya through its Registrar
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
... ... Appellant/s
Versus
1. Kumar Gaurav S/o Late Shree Bhagwan Singh, Resident of Village-Chanka,
P.S.-Nokha, District-Rohtas
2. That State of BIhar through the Principal Secretary, Department of Higher
Education,Government of Bihar, Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 899 of 2019
In
Civil Writ Jurisdiction Case No.17768 of 2017
======================================================
1. The Magadh University, Bodh Gaya through its Registrar.
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Gaya.
... ... Appellant/s
Versus
1. Ram Ratan Prasad S/o- Sri Raghunandan Prasad presently working as Lab
boy in the department of Zoology, in Ram Lakhan Singh Yadav College,
Aurangabad, P.S. and District- Aurangabad.
2. That State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
3. The Principal Secretary, Department of Higher Education, Government of
Bihar, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 930 of 2019
In
Civil Writ Jurisdiction Case No.18268 of 2017
======================================================
1. The Magadh University Bodh Gaya through its Registrar.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
77/86
2. The Vice Chancellor, Magadh University, Bodh Gaya at Bodh Gaya.
3. The Registrar, Magadh University, Bodh Gaya at Bodh Gaya.
... ... Appellant/s
Versus
1. Nripendra Kumar Singh S/o Gajendra Prasad Singh Lecturer in Economics,
Kishori Sinha Mahila College, Aurangabad, Resident of D/04, B.S.E.B.
Colony, P.S.- Chandauti, District- Gaya.
2. Bhushan Kumar S/o Late Ramchandra Singh Lecturer in Pali, Kishori Sinha
Mahila College, Aurangabad, Resident of Mohalla- Unta, P.S. and District-
Jahanabad.
3. The State of Bihar through the Principal Secretary, Department of Higher
Education, Govt. of Bihar, Patna.
4. The Principal Secretary, Department of Higher Education, Govt. of Bihar,
Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 955 of 2019
In
Civil Writ Jurisdiction Case No.17752 of 2017
======================================================
1. Magadh University Through its Registrar, Gaya, District- Gaya, Bihar.
2. The Vice Chancellor Magadh University, Gaya, District- Gaya, Bihar.
3. The Registrar Magadh University, Gaya, District- Gaya, Bihar.
... ... Appellant/s
Versus
1. Anjana Verma W/o -Late Chandra Shekhar Verma Resident of Mohalla-
Kamla Nehru Sishu Vihar, P.S.- Patliputra Colony, District- Patna.
2. The State of Bihar Through The Principal Secretary, Education Department,
Govt. of Bihar, Patna.
3. The Principal Secretary Education Department, Govt. of Bihar, Patna.
4. The Principal Secretary-cum-Commissioner Human Resources
Development Department, Govt. of Bihar, Patna.
5. The Director (Higher Education), Education Department, Govt. of Bihar,
Patna.
6. The Deputy Director Higher Education, Education Department, Govt. of
Bihar, Patna.
7. The Principal Ganga Devi Mahila College, Magadh University, Patna, Bihar.
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 1556 of 2018)
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
78/86
For the Appellant/s : Mr. Lalit Kishore, Sr. Advocate
Mr.Rakesh Narayansingh
For the Respondent/s : Mr. Y.V.Giri, Sr. Advocate
Mr. S.K. Giri, Advocate
Mr.Avanindra Kumar Jha
For the Respondent No.5: Mrs. Nivedita Nirvikar, Sr. Advocate
Ms. Nirmala Singh, Advocate
(In Letters Patent Appeal No. 26 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 27 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 28 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Amaresh Kumar Singh
(In Letters Patent Appeal No. 29 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 30 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ashhar Mustafa
(In Letters Patent Appeal No. 31 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 32 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 34 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.P.K.Verma
(In Letters Patent Appeal No. 35 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 36 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 37 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 38 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 39 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 40 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 41 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 42 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Archana Palkar Khopde
(In Letters Patent Appeal No. 44 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
79/86
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 45 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Binodanand Mishra
(In Letters Patent Appeal No. 46 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 47 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 48 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Indu Bhushan Pandey
(In Letters Patent Appeal No. 49 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Subodh Kumar Jha
(In Letters Patent Appeal No. 50 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 51 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Binodanand Mishra
(In Letters Patent Appeal No. 52 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ashhar Mustafa
(In Letters Patent Appeal No. 53 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Binodanand Mishra
(In Letters Patent Appeal No. 54 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 55 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 56 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 57 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Binodanand Mishra
(In Letters Patent Appeal No. 58 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ashhar Mustafa
(In Letters Patent Appeal No. 59 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 60 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 61 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Shashi Nath Jha
(In Letters Patent Appeal No. 62 of 2019)
For the Appellant/s : Mr.Prabhat Ranjan Singh Ac To Aag 15
For the Respondent/s : Mr.Shashi Bhushan Kumar
(In Letters Patent Appeal No. 73 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
80/86
For the Respondent/s : Mr.Abhinav Srivastava
(In Letters Patent Appeal No. 74 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 75 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Archana Palkar Khopde
(In Letters Patent Appeal No. 76 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Bimlesh Kumar Jha
(In Letters Patent Appeal No. 77 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 78 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 79 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 80 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 81 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 82 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 84 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 85 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 86 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 87 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 89 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Mukul Sinha
(In Letters Patent Appeal No. 90 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 91 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 92 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 93 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 94 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
81/86
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 95 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 96 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Shashi Bhushan Kumar
(In Letters Patent Appeal No. 97 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Vikas Ratan Bharti
(In Letters Patent Appeal No. 98 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Shashi Bhushan Kumar
(In Letters Patent Appeal No. 99 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Gyanand Roy
(In Letters Patent Appeal No. 100 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 101 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 103 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 104 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Kumar Ravi Shankar
(In Letters Patent Appeal No. 107 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 108 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 110 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Purnendu Singh
(In Letters Patent Appeal No. 111 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 112 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 113 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 114 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 115 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh Ac To Aag 15
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 132 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 133 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
82/86
For the Respondent/s : Mr.Archana Palkar Khopde
(In Letters Patent Appeal No. 134 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Amaresh Kumar Singh
(In Letters Patent Appeal No. 136 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 137 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 138 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 139 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 140 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 141 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 142 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 143 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ashhar Mustafa
(In Letters Patent Appeal No. 144 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 145 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Indu Bhushan Pandey
(In Letters Patent Appeal No. 146 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 148 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 149 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 150 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.P.K.Verma
(In Letters Patent Appeal No. 151 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 152 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 153 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 154 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
83/86
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 155 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 157 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 158 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 159 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 160 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 162 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 163 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 164 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 166 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 167 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 170 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Subodh Kumar Jha
(In Letters Patent Appeal No. 171 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Subodh Kumar Jha
(In Letters Patent Appeal No. 172 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 173 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 175 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 176 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 179 of 2019)
For the Appellant/s : Mr.Vinay Kumat Mishra (Ac To Aag 15)
For the Respondent/s : Mr.Subodh Kumar Jha
(In Letters Patent Appeal No. 180 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 223 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh(Ac To Aag 15)
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
84/86
For the Respondent/s : Mr.Subhash Kumar Jha
(In Letters Patent Appeal No. 226 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh(Ac To Aag 15)
For the Respondent/s : Mr.Syed Firoz Raza
(In Letters Patent Appeal No. 230 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 232 of 2019)
For the Appellant/s : Mr.Rakesh Narayan Singh ( Ac To Aag 15)
For the Respondent/s : Mr.Subodh Kumar Jha
(In Letters Patent Appeal No. 255 of 2019)
For the Appellant/s : Mr.Md. Nadim Seraj
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 335 of 2019)
For the Appellant/s : Mr.Amrendra Kumar ( Ac To Aag 15 )
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 336 of 2019)
For the Appellant/s : Mr.Amrendra Kumar ( Ac To Aag 15 )
For the Respondent/s : Mr.Abhinav Srivastava
(In Letters Patent Appeal No. 338 of 2019)
For the Appellant/s : Mr.Amarendra Kumar ( Ac To Aag 15 )
For the Respondent/s : Mr.Pramod Mishra
(In Letters Patent Appeal No. 339 of 2019)
For the Appellant/s : Mr.Amarendra Kumar ( Ac To Aag 15 )
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 488 of 2019)
For the Appellant/s : Mr.Vinay Kumar Mishra (Ac To Aag 15)
For the Respondent/s : Mr.Bimlesh Kumar Jha
(In Letters Patent Appeal No. 645 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 646 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 647 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 651 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 652 of 2019)
For the Appellant/s : Mr.Priyadarshi Matri Sharan (Ac To Aag 15)
For the Respondent/s : Mr.Pankaj Kumar Sinha
(In Letters Patent Appeal No. 659 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (Ac To Aag 15)
For the Respondent/s : Mr.Sanjeet Kumar
(In Letters Patent Appeal No. 660 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 662 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 666 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (Ac To Aag 15)
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 667 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (Ac To Aag 15)
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022
85/86
For the Respondent/s : Mr.Ritesh Kumar
(In Letters Patent Appeal No. 669 of 2019)
For the Appellant/s : Mr.Rakesh Narayansingh (Ac To Aag 15)
For the Respondent/s : Mr.Dinesh Kumar
(In Letters Patent Appeal No. 794 of 2019)
For the Appellant/s : Mr.Ritesh Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey ( Aag15 )
(In Letters Patent Appeal No. 821 of 2019)
For the Appellant/s : Mr.Kinkar Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 840 of 2019)
For the Appellant/s : Mr.Ritesh Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 841 of 2019)
For the Appellant/s : Mr.Ritesh Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 899 of 2019)
For the Appellant/s : Mr.Ritesh Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 930 of 2019)
For the Appellant/s : Mr.Ritesh Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 955 of 2019)
For the Appellant/s : Mr.Ritesh Kumar, Advocate
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
12 26-09-2022The present appeals are similar to that of LPA No. 1117 of 2019 arising out of CWJC No. 15583 of 2018 decided on 25.07.2022. Accordingly, the present appeals stands dismissed in terms of LPA No. 1117 of 2019 and connected matters.
CWJC No. 18592 of 2017 is de-linked. LPA No. 404 of 2019 is also de-linked. Relist LPA No. 404 of 2019 for hearing on 27.09.2022.
Patna High Court L.P.A No.1556 of 2018(12) dt.26-09-2022 86/86 (P. B. Bajanthri, J) (Rajiv Roy, J) abhishekkr/-
U