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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxvi) in The Gas Cylinders Rules, 2016

(xxvi)"flammable gas" means any gas which, if either a mixture of 13 percent or less (by volume) with air forms a flammable mixture or the flammability range with air is greater than 12 percent regardless of the lower limit and these limits shall be determined at atmospheric temperature and pressure;