Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 132 in Telangana Panchayat Raj Act, 2018 132. Assistance of police to the Gram Panchayat. - Every Police Officer in whose jurisdiction the village is situated shall be bound to assist the Gram Panchayat and its officers and servants in the exercise of their lawful authority.
