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[Cites 0, Cited by 3] [Section 40(2)] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(2)(f) in The Delhi Sikh Gurdwaras Act, 1971

(f)the terms and conditions of service of officers and other em- ployees of the Committee including recruitment, transfer, fixation of seniority, promotion of, and disciplinary action or punishment against, such officers and other employees;