Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221] [Entire Act] State of Odisha - Subsection Section 221(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (1)The Secretary shall cause to be prepared full report of the proceedings of the Assembly at each of its meetings and publish it as soon as practicable.