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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(3)(a) in Banaras Hindu University Act, 1915

(a)who shall have pursued a course of study in the University, or in a college and passed the examination or who shall have carried on research work in the manner prescribed by the Ordinances, or